High Courts16 Jan 2023Disposed Of

Kapil Vs State (NCT Of Delhi)

Delhi High Court · (2023) 01 DEL CK 1104

Code of Criminal Procedure-Section 436, 436(2), 437(2), 441, 441(1), 441(2), 445Constitution of India
High Courts16 Jan 2023Disposed Of

Mansi Sharma & Ors. Vs State NCT of Delhi & Ors.

Delhi High Court · (2023) 01 DEL CK 1109

Information Technology Act, 2000-Section 66(D), 66, 66(C), 66(E), 66(F)Hindu Marriage Act, 1955-Section 13 B (1), 13 B (2)Indian Penal Code-Section 406, 498A, 354, 354A, 34, 192, 471, 120B