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Delhi High Court judgments, 2023

5,474 judgments · page 232 of 274

High Courts02 Feb 2023Dismissed

Flowmore Limited Vs M/s Skipper Limited

Delhi High Court · (2023) 02 DEL CK 4114

Arbitration and Conciliation Act, 1996-Section 9, 18, 28(1)(a), 28(3), 31(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 34(3), 48, 48(2)(b)(ii), 75, 81Sale of Goods Act, 1930-Section 41Amendment Act, 2015
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High Courts02 Feb 2023Dismissed

Prime Time India Vs Somnath Vij

Delhi High Court · (2023) 02 DEL CK 4118

Code of Civil Procedure, 1908-Order XIV Rule 5, Section 151, 10, 80, XXIII Rule 3, XIV Rule 1, XIV Rule 1(5), XIV Rule 2, XIV Rule 3, XIV Rule 4
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High Courts02 Feb 2023Dismissed

Veena Mahajan Vs V.N Verma

Delhi High Court · (2023) 02 DEL CK 4219

Code of Civil Procedure, 1908-Section 47, 151, Order I Rule 10, XXI Rule 102Transfer of Property Act, 1882-Section 52, 53A, 54, 55(1)Constitution of India-Article 136
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High Courts02 Feb 2023Disposed Of

Sanjay Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 02 DEL CK 4239

Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 15, 16, 16(1), 17The Delhi Maintenance of Parents and Senior Citizens Rules, 2009The Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2016-3(3)(ii)
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