High Courts06 Jan 2023Dismissed
Sh. Laxmi Kant Sharma & Anr. Vs Smt. Kela Devi @ Kailashi Devi
Delhi High Court · (2023) 01 DEL CK 1163
CPC-Section 115, 151, Order IX Rule 7, IX Rule 13, 96(2)
COURT ARCHIVE
Delhi High Court judgments, 2023
4,620 judgments · page 227 of 231
High Courts06 Jan 2023
Raj Kumar Gupta Vs M/s Narang Constructions & Financiers Pvt. Ltd.
Delhi High Court · (2023) 01 DEL CK 1206
Code of Civil Procedure, 1908-Section 151, 26, 26(2), Order IV, IV Rule 1, VI, VI Rule 1, VI Rule 15, VIIArbitration and Conciliation Act, 1996-Section 5, 9, 11, 33, 34, 34(3)Limitation Act-Section 5
High Courts06 Jan 2023
Sh. Suraj Bhan Arya Vs Sh. Pooran Chand Arya & Ors.
Delhi High Court · (2023) 01 DEL CK 1213
Civil Procedure Code-Order XXXIX Rule 1 and 2Hindu Succession Act, 1956-Sections 6 and 8, sub-section 5 of Section 6
High Courts06 Jan 2023Disposed Of
Jitin Prakash Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1214
High Courts06 Jan 2023Disposed Of
Amarpal Singh & Ors. Vs Union Of India Through Secretary MHA & Anr.
Delhi High Court · (2023) 01 DEL CK 1216
High Courts06 Jan 2023Disposed Of
Sarbraj Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1217
BSF Act, 1968-Section 117 (2), 130BSF Rules, 1969-Rule 167
High Courts06 Jan 2023Dismissed
Amit Brothers Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1241
High Courts06 Jan 2023
Nishant Khatri Vs Bar Council Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1246
All India Bar Examination Rules, 2010-Rules 9, 10, 10(1), 10(1)(a)Advocates Act, 1961-Chapter VI
High Courts06 Jan 2023Disposed Of
Saurav Sen Gupta Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1254
Indian Penal Code, 1860-Sections 498A, 323, 341, 420, 120B, 504, 506, 34Dowry Prohibition Act, 1961-Section 3, 4Special Marriage Act, 1954-Section 27(1)(b)(d), 28
High Courts06 Jan 2023Disposed Of
PR. Commissioner Of Income Tax-7 Vs M/s Steel Authority Of India Ltd.
Delhi High Court · (2023) 01 DEL CK 1292
Income Tax Act, 1961-Section 37(1), 30 to 36, Explanation 2 to Section 37(1)Companies Act, 2013-Section 135Finance Act, 2014
High Courts06 Jan 2023Dismissed
Virendra Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1326
Air Force Act, 1950-Section 92(i), 92, 95Constitution of IndiaCr.P.C.-Section 125
High Courts06 Jan 2023Dismissed
Gaurav Paliwal Vs Central Warehousing Corporation & Ors.
Delhi High Court · (2023) 01 DEL CK 1328
High Courts06 Jan 2023Dismissed
General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. & Anr.
Delhi High Court · (2023) 01 DEL CK 1339
Arbitration and Conciliation Act, 1996-Section 37, 34, 11, 34(2-A)
High Courts06 Jan 2023Disposed Of
Parsu Ram Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 01 DEL CK 1362
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 323, 376, 34
High Courts06 Jan 2023Disposed Of
Gaurav Baisoya Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1375
High Courts06 Jan 2023Dismissed
Shyam Ali Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1376
Indian Penal Code-Sections 323, 325, 341, 147ITBP Act, 1992-Section 11, Rules 17, 22
High Courts06 Jan 2023Disposed Of
Suman Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1368
Hindu Marriage ActCr.P.C.-Section 125
High Courts06 Jan 2023Dismissed
Darshan Investment Pvt Ltd & Anr Vs Government Of NCT Of Delhi & Anr
Delhi High Court · (2023) 01 DEL CK 1394
Companies Act, 1956Delhi Land Reforms Act, 1954-Section 81, 150(3)(a), 185, 185(1), 185(4), Schedule IAct 38 of 1965
High Courts06 Jan 2023Dismissed
Ranchor Infra Developers Pvt. Ltd. Vs National Highways Authority Of India
Delhi High Court · (2023) 01 DEL CK 1391
Constitution of India-Article 14, 226Arbitration and Conciliation Act, 1996Industrial Disputes Act
High Courts06 Jan 2023Dismissed
Delhi Development Authority Vs Ramesh Lakhwani (Deceased) Through His Lrs & Anr.
Delhi High Court · (2023) 01 DEL CK 1390
Right to Information Act, 2005