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Delhi High Court judgments, 2023

4,620 judgments · page 224 of 231

High Courts10 Jan 2023Dismissed

Association For Democratic Reforms & Anr. Vs Union Of India

Delhi High Court · (2023) 01 DEL CK 1408

Foreign Contribution (Regulation) Act, 2010-Section 3, 3(1)(a), 3(1)(d), 3(1)(e), 3(1)(f), 5, 5(1), 5(2), 5(3), 5(4), 5(5), 5(6), 8(1), 9, 11(1), 12(1), 13, 14, 35, 40, 43, 46, 47, 48(1), 49Information Technology Act, 2000-Section 2(1)(r)Indian Penal Code-Section 21
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High Courts09 Jan 2023Dismissed

Sh. Subhash Arora Vs Sh. Kishan Sharma & Ors.

Delhi High Court · (2023) 01 DEL CK 0867

Code of Civil Procedure, 1908-Order I Rule 10, I Rule 10(2), XXXIX Rule 1 and 2, XXXIX Rule 3, XXXIX Rule 4, Section 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(13), 34Specific Relief Act-Section 19, 19(a) to (e)
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High Courts09 Jan 2023Allowed

Novartis AG & Anr. Vs Natco Pharma Limited

Delhi High Court · (2023) 01 DEL CK 1070

Patents Act, 1970-Section 2(1)(w), 112, 25(3), 48, 108(1), 107(1), 64(1)(a), (d), (e) and (f), 2(1)(ja), 2(1)(j), 6, 11A, 12, 13(1) and (2), 14, 15, 18(1), (2) and (3), 19, 29 to 34, 43(1), 54(1), 64, 104 to 115, 3(d), 11, 47, 9, 16, 137Patents Rules-Rule 56(4)CPC-Order XXXIX Rules 1 and 2
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