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Delhi High Court judgments, 2017

3,830 judgments · page 186 of 192

High Courts10 Jan 2017Dismissed

Jai Prakash Aggarwal Vs State

Delhi High Court · (2017) 172 AIC 687 : (2017) 236 DLT 632

Evidence Act, 1872 - Section 61, Section 62, Section 64, Section 65, Section 68Succession Act, 1925 - Section 276
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High Courts10 Jan 2017Dismissed

Ankur Mutreja Vs GNCTD

Delhi High Court · (2017) 172 AIC 667 : (2017) 236 DLT 584 : (2017) 2 PLR 32

Civil Procedure Code, 1908 (CPC) - Order 15 Rule 2, Order 9 Rule 11, Order 9 Rule 6 (1)(a), Section 100
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High Courts10 Jan 2017Disposed Off

Sanjay Tripathi Vs State

Delhi High Court · (2017) 1 JCC 700

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 354, Section 506
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High Courts10 Jan 2017Dismissed

Gail Gas Ltd. Vs Bapu Industries

Delhi High Court · (2017) 4 ADDelhi 93 : (2017) 1 ArbiLR 474 : (2017) 238 DLT 1 : (2017) 161 DRJ 282

Arbitration and Conciliation Act, 1996 - Section 34, Section 42
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High Courts10 Jan 2017Dismissed

UOI Vs P.R. Toora

Delhi High Court · (2017) 237 DLT 458

Central Civil Services (Commutation of Pension) Rules, 1981 - Rule 4, Rule 5Constitution of India, 1950 - Article 226
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High Courts09 Jan 2017

SMT TABASSUM ARA Vs MOHD KAMIL & ORS

Delhi High Court · (2017) 01 DEL CK 0253

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 7Rule 11
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