High Courts11 Mar 2014
Madan Singh Bishta Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0284
Penal Code, 1860 (IPC) - Section 100 100 101 101 102
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 153 of 195
High Courts11 Mar 2014Dismissed
Phonographic Performance Limited Vs M/s. Spring Club and Others
Delhi High Court · (2014) 209 DLT 584 : (2014) 59 PTC 182
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a) 15 16 17Copyright Act, 1957 - Section 30 33(3) 34 51 62
High Courts11 Mar 2014
Vodafone South Ltd. and Another Vs Union of India and Others
Delhi High Court · (2014) 363 ITR 388
Income Tax Act, 1961 - Section 143(3) 145(2) 148 47(1)
High Courts11 Mar 2014
Sadaab @ Shamshad Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 209 DLT 327
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 307 326 34 392
High Courts11 Mar 2014Dismissed
Zenith Media Limited (Now Media Edge Cia India Pvt. Ltd.) Vs Amrit Pal Singh
Delhi High Court · (2014) 6 AD 680 : (2014) 209 DLT 18
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 2 Rule 2, Order 43 Rule 1 105Delhi High Court Act, 1966 - Section 10 10(1) 5 5(2)
High Courts11 Mar 2014
Ashok Kapoor and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 142 DRJ 473
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Delhi Municipal Corporation Act, 1957 - Section 2(57) 200 200 201 202
High Courts11 Mar 2014Dismissed
Sadaab @ Shamshad Vs State
Delhi High Court · (2014) 5 AD 725
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161 313 482Evidence Act, 1872 - Section 9
High Courts11 Mar 2014Partly Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Jai Kumar Anand
Delhi High Court · (2014) 2 ACC 360 : (2015) ACJ 1437 : (2015) 2 AnWR 349
High Courts11 Mar 2014
Enterprise Holdings, Inc Vs Enterprise Auto Rentals
Delhi High Court · (2014) 208 DLT 518 : (2014) 58 PTC 111
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 151Trade and Merchandise Marks Act, 1958 - Section 28 28(1) 29(1) 31 81Trade Marks Act, 1999 - Section 134 2(1)(m) 2(zb) 21
High Courts11 Mar 2014Disposed Off
Dr. Seema Vs Dr. Alkesh Chaudhary
Delhi High Court · (2014) 6 AD 683 : (2014) 208 DLT 566
Civil Procedure Code, 1908 (CPC) - Section 151Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13 23 24 25 26
High Courts11 Mar 2014
Commissioner of Customs, (Import and General) Vs M/s. Care Foundation
Delhi High Court · (2014) 6 AD 434 : (2014) 302 ELT 181 : (2014) 27 GSTR 1
Customs Act, 1962 - Section 111 111(m) 112 114A 28
High Courts11 Mar 2014Dismissed
Dr. Alex Vergis C. George Vs UOI and Others
Delhi High Court · (2014) 03 DEL CK 0095
High Courts11 Mar 2014
Raghunath Roy Vs Ishwari Devi and Others
Delhi High Court · (2014) 03 DEL CK 0091
Specific Relief Act, 1963 - Section 34
High Courts11 Mar 2014Dismissed
Smt. Elsamma John and Others Vs M/s. Brintex Sales Corporation
Delhi High Court · (2016) 1 ACC 443 : (2015) ACJ 2818 : (2015) 2 ALLMR 86
Employees Compensation Act, 1923 - Section 30Essential Commodities Act, 1955 - Section 10 8Motor Vehicles Act, 1988 - Section 140 141 142 143 144
High Courts11 Mar 2014
Nalin Khanna Vs Vijay Kumar Bhatia and Others
Delhi High Court · (2014) 4 AD 523 : (2014) 142 DRJ 702
High Courts11 Mar 2014
Sukhbir Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 2 Crimes 546
Criminal Procedure Code, 1973 (CrPC) — Section 411(c)Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Mar 2014
Amarjeet Kaur Vs Delhi Development Authority and Others
Delhi High Court · (2014) 208 DLT 539 : (2014) 142 DRJ 366
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 - Section 17Specific Relief Act, 1963 - Section 34
High Courts11 Mar 2014
Tabita Chand Vs Managing Committee, B.M. Gange Girls Sr. Secondary School and Others
Delhi High Court · (2014) 4 AD 295
Delhi School Education Act, 1973 — Section 8(4)
High Courts11 Mar 2014Allowed
Rajinder Prasad Sharma Vs State
Delhi High Court · (2014) 2 JCC 1162
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Prevention of Corruption Act, 1988 - Section 11 12 7
High Courts11 Mar 2014Disposed Off
Sheila Kaul Thr. Ms. Deepa Kaul Vs State
Delhi High Court · (2014) 2 JCC 1001 : (2014) 3 RCR(Civil) 808 : (2014) 3 RCR(Criminal) 475
Criminal Procedure Code, 1973 (CrPC) - Section 318 328 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 10 13(1)(d) 13(2) 7 8