High Courts09 May 2014Dismissed
Zulfikar Ali Vs Commissioner under the Employees'' Compensation Act
Delhi High Court · (2014) 143 FLR 188 : (2014) LLR 928
Employees Compensation Act, 1923 — Section 10, 10(1), 2(n), 30
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 122 of 195
High Courts09 May 2014Disposed Off
Vijay Power Generators Ltd. Vs Sumit Seth
Delhi High Court · (2014) ALLMR(Cri) 305
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 34, 65BNegotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 138(a), 139
High Courts09 May 2014Dismissed
M/s. Gesture Hotels and Food Pvt. Limited Vs The New Delhi Municipal Council
Delhi High Court · AIR 2014 Delhi 143 : (2014) 210 DLT 359 : (2014) 143 DRJ 287
Easements Act, 1882 — Section 64New Delhi Municipal Council Act, 1994 — Section 141(2)
High Courts09 May 2014Dismissed
Surendra Pal Singh Vs Ravindra Pal Singh
Delhi High Court · (2014) 5 AD 761 : (2014) 210 DLT 386 : (2014) 143 DRJ 535 : (2014) 143 DRJ 120 : (2014) 175 PLR 20
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), 54Delhi High Court Act, 1966 — Section 10Government Grants Act, 1895 — Section 3
High Courts09 May 2014Allowed
Pankaj Bajaj Vs Meenakshi Sharma and Others
Delhi High Court · (2014) 210 DLT 307 : (2014) 3 ILR 1905
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Land Acquisition Act, 1894 — Section 10, 4, 6, 9
High Courts09 May 2014
M.L. Baghel Vs State/NCT of Delhi
Delhi High Court · (2014) 05 DEL CK 0094
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 120B, 34, 415, 416, 418
High Courts09 May 2014Dismissed
Munavvar-ul-Islam Vs Rishu Arora @ Rukhsar
Delhi High Court · AIR 2014 Delhi 130 : (2015) 2 ALLMR 72 : (2014) 210 DLT 108 : (2014) 2 DMC 285 : (2014) 3 ILR 1886 : (2014) 3 JCC 1617 : (2014) 4 RCR(Civil) 434
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 125Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(ii), 2(ix), 2(viii)(a), 4
High Courts09 May 2014Disposed Off
Jafar Vs The State
Delhi High Court · (2014) 3 JCC 1648
Penal Code, 1860 (IPC) — Section 34, 489B, 489C
High Courts08 May 2014Disposed off
Raj Kumar Vs Jeet Singh and Others
Delhi High Court · (2015) ACJ 2323 : (2014) 3 ILR 1868
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i)
High Courts08 May 2014Dismissed
New India Assurance Co. Ltd. Vs Sanjay Singh and Others
Delhi High Court · (2015) ACJ 1898 : (2014) 3 ILR 1857
Motor Vehicles Act, 1988 - Section 140, 166, 2, 2(21), 2(44) — Penal Code, 1860 (IPC) - Section 279, 338
High Courts08 May 2014Dismissed
National Insurance Co. Ltd. Vs Sukriti Devi and Others
Delhi High Court · (2014) 3 ILR 1849
High Courts08 May 2014Disposed off
New India Assurance Company Ltd. Vs Ashwani Kumar and Others
Delhi High Court · (2014) 3 ILR 1863
Motor Vehicles Act, 1988 - Section 146, 147, 149, 96, 96(2)(b)
High Courts08 May 2014
Dinesh Kumar Vs Hari Shankar and Others
Delhi High Court · (2014) 05 DEL CK 0371
High Courts08 May 2014
In Re: Sanskriti Infracon Private Limited and Others
Delhi High Court · (2014) 05 DEL CK 0367
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 May 2014
Raj Bala and Others Vs State
Delhi High Court · (2014) 05 DEL CK 0352
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 326, 34, 498-A
High Courts08 May 2014
Akil Vs The State (NCT of Delhi)
Delhi High Court · (2014) 3 JCC 1645
Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 May 2014
Naresh Kumar Verma Vs CIT
Delhi High Court · (2014) 05 DEL CK 0304
Income Tax Act, 1961 — Section 10B, 10B(3), 139, 254(2), 271(1)(c)
High Courts08 May 2014Disposed Off
Nazim Khan alias Guddu Vs State
Delhi High Court · (2014) 3 JCC 1602
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts08 May 2014
Surjit Singh Vs Kishori Lal
Delhi High Court · (2014) 05 DEL CK 0212
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 165Transfer of Property Act, 1882 — Section 53A
High Courts08 May 2014Allowed
Asha Johri Vs Neerja Rajput and Another
Delhi High Court · (2014) 210 DLT 209
General Clauses Act, 1897 — Section 3Transfer of Property Act, 1882 — Section 3