High Courts03 Jan 2012Allowed
Vimla Devi and Others Vs Shish Pal and Others
Delhi High Court · (2012) 2 TAC 774
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 289 of 291
High Courts03 Jan 2012
Housing Development Finance Corporation Ltd. Vs Rajeev Jha
Delhi High Court · (2012) 01 DEL CK 0451
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(5), Order 37 Rule 3(6)
High Courts03 Jan 2012Dismissed
P.E. Lyall Vs Balwant Singh
Delhi High Court · (2012) 187 DLT 164 : (2012) 128 DRJ 545 : (2012) 2 ILR Delhi 467
High Courts03 Jan 2012Dismissed
Vinod Bhatnagar and Others Vs Sohan Singh and Others Tarlochan Singh Vs Amarjeet Singh
Delhi High Court · (2012) 3 AD 477 : (2012) 186 DLT 598
High Courts03 Jan 2012Dismissed
Naveen Kumar @ Babloo Vs Satyavrat Punia and Others
Delhi High Court · (2012) 01 DEL CK 0265
High Courts03 Jan 2012
Pawan Kumar Aggarwal Vs Govt. of Nct of Delhi
Delhi High Court · (2012) 3 AD 758 : (2012) 186 DLT 441
High Courts03 Jan 2012Dismissed
Surinder Singh Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0262
High Courts03 Jan 2012
Commissioner of Income Tax-VI Vs Visual Technologies India Pvt Ltd
Delhi High Court · (2012) 252 CTR 63 : (2012) 340 ITR 565 : (2012) 20 TAXMAN 8
High Courts03 Jan 2012Dismissed
Naresh Jain Vs State
Delhi High Court · (2012) 01 DEL CK 0245
Penal Code, 1860 (IPC) — Section 102B, 420, 467, 468, 471
High Courts03 Jan 2012
M/s Praja Mechanicals Pvt. Ltd. Vs M/s. Vardaan Agrotech Pvt. Ltd.
Delhi High Court · (2012) 169 CompCas 175 : (2012) 3 CompLJ 449 : (2012) 186 DLT 415 : (2012) 128 DRJ 69
High Courts03 Jan 2012
Devu Samal Vs The State
Delhi High Court · (2012) 4 ILR Delhi 441 : (2012) 2 JCC 1039
Penal Code, 1860 (IPC) — Section 376
High Courts03 Jan 2012Dismissed
Bajaj Allianz General Insurance Co Ltd Vs Bhikhari Yadav and Others
Delhi High Court · (2012) 01 DEL CK 0229
High Courts03 Jan 2012
New India Assurance Co. Ltd. Vs Chanderkala Devi and Others Chanderkala Devi and Others Vs Tahir and Others
Delhi High Court · (2012) 01 DEL CK 0228
High Courts03 Jan 2012
Bajaj Allianze General Insurance Co. Ltd. Vs Ganpat Rai Sehgal and Others
Delhi High Court · (2013) ACJ 2366 : (2012) 3 AD 421 : (2012) 186 DLT 533
High Courts03 Jan 2012Allowed
Mukesh Kumar Vs State
Delhi High Court · (2012) 2 ILR Delhi 490 : (2012) 1 JCC 457
High Courts03 Jan 2012Dismissed
Manohar Singh Vs D.S. Sharma and Another
Delhi High Court · (2012) 01 DEL CK 0183
High Courts03 Jan 2012
Uttaranchal Transport Corporation Vs Navneet Jerath
Delhi High Court · (2012) 1 ACC 370 : (2013) ACJ 1966 : (2012) 2 ILR Delhi 284 : (2012) 3 TAC 450
High Courts03 Jan 2012Dismissed
Schenker India Pvt Ltd Vs Sirpur Paper Mills Ltd
Delhi High Court · (2012) 4 AD 156 : (2012) 186 DLT 429 : (2012) 2 ILR Delhi 476