High Courts03 Dec 2008
Ashok Kapoor Vs Vidya Shankar Sharma
Delhi High Court · (2009) 108 DRJ 505
Contract Act, 1872 — Section 63Limitation Act, 1963 — Article 54
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 9 of 138
High Courts03 Dec 2008
Sukgo Plywood and Another Vs BSES-Rajdhani Power Limited
Delhi High Court · (2008) 12 DEL CK 0065
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts03 Dec 2008Dismissed
Mukesh Kumar Decd. thr. Lr''s and Another Vs Saini Cooperative Thrift and Credit Society Ltd.
Delhi High Court · (2009) 156 DLT 550
Delhi Rent Control (Amendment) Act, 1976 — Section 3Delhi Rent Control Act, 1958 — Section 14, 14(1), 2, 2(1)Easements Act, 1882 — Section 52
High Courts03 Dec 2008Allowed
Parmod Kumar and Another Vs Lt. Governor of Delhi and Others
Delhi High Court · (2008) 13 ILR Delhi 62
Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 42, 42(2), 42(3), 44, 7
High Courts03 Dec 2008Dismissed
Shri Rajbir and Others Vs Smt. Padma Devi and Others
Delhi High Court · (2008) 155 DLT 577
Delhi Land Reforms Act, 1954 — Section 8, 86A
High Courts03 Dec 2008Allowed
Sh. Jawahar Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 12 DEL CK 0015
Constitution of India, 1950 — Article 226, 227Workmens Compensation Act, 1923 — Section 10, 10(1), 21, 21(1), 30Workmens Compensation Rules, 1924 — Rule 22, 22(2), 26
High Courts03 Dec 2008Dismissed
R.K. Singhal Vs Presiding Officer Industrial Tribunal
Delhi High Court · (2009) 2 LLJ 467 : (2009) 7 SLR 337
Industrial Disputes Act, 1947 — Section 33(1), 33(2)
High Courts03 Dec 2008Dismissed
National Insurance Company Ltd. Vs Shri Dharambir Singh, Shri Tarsen Lal and Shri Nirmal Singh
Delhi High Court · (2008) 12 DEL CK 0004
Motor Vehicles Act, 1988 — Section 149, 149(2), 173, 181, 3
High Courts02 Dec 2008
Udai Singh Vs State
Delhi High Court · (2008) 155 DLT 275
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 303, 304(2)
High Courts02 Dec 2008Allowed
Hindustan Lever Ltd. Vs Rameshwar Mundia and Another
Delhi High Court · (2009) 39 PTC 570
Copyright Act, 1957 — Section 50
High Courts02 Dec 2008Dismissed
The Commissioner of Income Tax Vs Taniya Construction Co.
Delhi High Court · (2008) 12 DEL CK 0104
Income Tax Act, 1961 — Section 80(IA)(7), 80HHB, 80HHB(3), 80J(6A)
High Courts02 Dec 2008Allowed
Bombay Metal Works (P) Ltd. Vs Registrar of Trade Marks and Another
Delhi High Court · (2009) 40 PTC 263
High Courts02 Dec 2008Dismissed
Satpal Singh and Others Vs Didar Singh and Another
Delhi High Court · (2008) 12 DEL CK 0093
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24, 36
High Courts02 Dec 2008
PVR Ltd. Vs Kedar Nath Gupta
Delhi High Court · (2008) 12 DEL CK 0092
Sales of Goods Act, 1930 — Section 42
High Courts02 Dec 2008
Ashish Kumar Mazumdar Vs Aishi Ram Batra Public Charitable Hospital Trust and Others
Delhi High Court · (2008) 12 DEL CK 0080
Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1908 — Article 22Limitation Act, 1963 — Article 113, 72, 73, 74, 75
High Courts02 Dec 2008Dismissed
Smt. Rani Mittal, Master Rohit Mittal, Kumari Jyoti Mittal and Smt. Roshni Devi Vs Shri Raj Kumar, Shri Naveen Malik and National Insurance Co. Ltd.
Delhi High Court · (2008) 12 DEL CK 0076
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2008Allowed
Madan Lal Khanna and Company Vs Hans Apparels
Delhi High Court · (2008) 12 DEL CK 0075
Arbitration Act, 1940 — Section 34
High Courts02 Dec 2008
Commissioner of Income Tax Vs Contimeters Electricals Pvt. Ltd.
Delhi High Court · (2009) 224 CTR 366 : (2009) 317 ITR 249 : (2009) 178 TAXMAN 422
Income Tax Act, 1961 — Section 260A, 263, 288(2), 80IA, 80IA(7)Income Tax Rules, 1962 — Rule 18BBB
High Courts02 Dec 2008Allowed
Ultimate Fashion Maker Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2008) 12 DEL CK 0049
Income Tax Act, 1961 — Section 80HHC, 80IB
High Courts02 Dec 2008
Delhi Transport Corporation Vs Rajbir Singh
Delhi High Court · (2008) 12 DEL CK 0047