High Courts25 Nov 2008

In Re: Saraf Paper Mills Ltd.

Delhi High Court · (2009) 148 CompCas 381 : (2009) 1 CompLJ 431 : (2008) 155 DLT 517 : (2009) 3 ILR Delhi 126 : (2009) 92 SCL 232

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91