High Courts18 Dec 2007Disposed Off
Union of India (UOI) Vs P.O. Central Govt. Labour Court and Another
Delhi High Court · (2007) 12 DEL CK 0142
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 4 of 149
High Courts18 Dec 2007Dismissed
Brokers and Brokers Pvt. Ltd. Vs Mr. Om Prakash Bhola and Another
Delhi High Court · (2008) 100 DRJ 696 : (2008) 2 ILR Delhi 57
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts17 Dec 2007Dismissed
Ranbir Singh Vs D.D.A. and Others
Delhi High Court · (2008) 100 DRJ 728
High Courts17 Dec 2007Dismissed
Md. Shariq Vs Fair International
Delhi High Court · (2008) 103 DRJ 600 : (2008) 37 PTC 287
High Courts17 Dec 2007Dismissed
Dharam Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 147 DLT 39 : (2008) 100 DRJ 531 : (2008) 3 SLJ 75
Navy (Pension) Regulations, 1964 — Regulation 101, 104, 105B, 4
High Courts17 Dec 2007Dismissed
Ajay Besoya Vs State (NCT Of Delhi)
Delhi High Court · (2008) 1 DMC 231 : (2008) 100 DRJ 539
High Courts17 Dec 2007Dismissed
Sh. Satinder Narayan Singh Vs Indian Labour Cooperative Society Ltd. and Others
Delhi High Court · (2008) 1 ARBLR 355 : (2008) 1 ILR Delhi 1084
Arbitration and Conciliation Act, 1996 — Section 16, 17, 27, 34, 37
High Courts17 Dec 2007Dismissed
Ram Lakhan Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2007) 12 DEL CK 0149
Army Rules, 1954 — Rule 13(3), 180, 22Constitution of India, 1950 — Article 226
High Courts17 Dec 2007Dismissed
Director of Income Tax (Investigation) and Another Vs Bhagat Singh and Another
Delhi High Court · (2008) 168 TAXMAN 190
Income Tax Act, 1961 — Section 148Penal Code, 1860 (IPC) — Section 498ARight to Information Act, 2005 — Section 8(1)
High Courts17 Dec 2007Dismissed
V.K. Sharma Vs Govt. of Nct of Delhi and Another
Delhi High Court · (2008) 147 DLT 199 : (2008) 100 DRJ 602 : (2008) 117 FLR 205 : (2008) 2 LLJ 652
Industrial Disputes Act, 1947 — Section 2
High Courts17 Dec 2007Dismissed
Rajinder Bajaj Vs The Indian Tanning Industries and Others
Delhi High Court · AIR 2008 Delhi 62 : (2008) 100 DRJ 534 : (2008) 1 ILR Delhi 1077
Evidence Act, 1872 — Section 45, 47, 73
High Courts17 Dec 2007
Preeti Suparia Company Vs Narain Dass Tulsani and Others
Delhi High Court · (2008) 37 PTC 552
High Courts17 Dec 2007Allowed
S.P. Chand Vs Din Cooperative Group Housing Society Ltd.
Delhi High Court · (2007) 12 ILR Delhi 106
Arbitration and Conciliation Act, 1996 — Section 16, 37
High Courts17 Dec 2007Dismissed
Ex. Sepoy Jaivir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2007) 12 DEL CK 0015
Army Act, 1950 — Section 164(2), 40Army Rules, 1954 — Rule 115, 116Constitution of India, 1950 — Article 226
High Courts17 Dec 2007Dismissed
Ex. Havildar Suresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2007) 12 DEL CK 0014
Army Act, 1950 — Section 164(2), 40, 41(1), 48Army Rules, 1954 — Rule 115(2)Constitution of India, 1950 — Article 226
High Courts17 Dec 2007Dismissed
Shri Dalip Kumar Vs Lady Harding Medical College and Smt. S.K. Hospital
Delhi High Court · (2008) 147 DLT 45 : (2008) 100 DRJ 598
Penal Code, 1860 (IPC) — Section 307, 380
High Courts17 Dec 2007
Delhi Sikh Gurudwara Management Committee Vs Central Board of Trustees and E.P.F. Appellate Tribunal
Delhi High Court · (2007) 12 DEL CK 0012
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A(1), 7OPenal Code, 1860 (IPC) — Section 193, 196, 228
High Courts17 Dec 2007
Roshan Singh Rawat Vs Union of India (UOI) and Others
Delhi High Court · (2007) 12 DEL CK 0001
High Courts14 Dec 2007
Ravinder Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2008) 146 DLT 392 : (2008) 101 DRJ 61
Penal Code, 1860 (IPC) — Section 302