High Courts04 Dec 2006Partly Allowed
United India Insurance Co. Vs Smt. Panmeshwari Devi and Others
Delhi High Court · (2008) ACJ 648 : (2007) 136 DLT 216
Motor Vehicles Act, 1939 — Section 95, 96
COURT ARCHIVE
Delhi High Court judgments, 2006
2,449 judgments · page 9 of 123
High Courts04 Dec 2006Disposed Off
Subhash Chand Gupta Vs State of Delhi and Others
Delhi High Court · (2006) 12 DEL CK 0087
Penal Code, 1860 (IPC) — Section 304B
High Courts04 Dec 2006
Titan Industries Limited Vs Kishan Lal
Delhi High Court · (2007) 137 DLT 566
Constitution of India, 1950 — Article 226
High Courts04 Dec 2006Dismissed
Mukesh Kumar Vs State of N.C.T.
Delhi High Court · (2006) 12 DEL CK 0064
Penal Code, 1860 (IPC) — Section 307
High Courts04 Dec 2006
Mrs. Karmawali and Another Vs Shri Harpreet Singh Batra and Others
Delhi High Court · (2009) 93 DRJ 791 : (2007) 1 ILR Delhi 63
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 11, 151
High Courts04 Dec 2006Allowed
Sri Aurobindo College (Evening) Vs Shri Kallan
Delhi High Court · (2006) 12 DEL CK 0022
Industrial Disputes Act, 1947 — Section 2, 25F, 25T, 25U
High Courts04 Dec 2006
N.P.C.C. Ltd. Vs Jyoti Sarup Mittal Engineers, Contractors and Builders
Delhi High Court · (2009) 93 DRJ 379
High Courts01 Dec 2006
Birthe Foster Vs State and Another
Delhi High Court · (2007) 1 BC 521 : (2007) 3 CivCC 75 : (2007) 146 PLR 13 : (2007) 5 RCR(Criminal) 779
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts01 Dec 2006Disposed Off
Kamal @ Kailash Joshi Vs State
Delhi High Court · (2006) 12 DEL CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts01 Dec 2006Dismissed
R.K. Tandon Vs Cabinet Secretary, Cabinet Secretariat and Others
Delhi High Court · (2007) 136 DLT 51
High Courts01 Dec 2006Dismissed
Jasbir Sobti and Others Vs Surender Singh
Delhi High Court · (2007) 1 ILR Delhi 1095
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5
High Courts01 Dec 2006Dismissed
Jawahar Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2007) 2 ACC 81
High Courts01 Dec 2006Dismissed
Mr. Manohar Dewani Vs Lt. Governor of Delhi, Commissioner, Municipal Corporation of Delhi and Sh. M.M. Dahiya
Delhi High Court · (2006) 12 DEL CK 0067
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 8Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 9
High Courts01 Dec 2006
Suman Aggarwal Vs Union of India (UOI), Joint Secretary, Government of India, Ministry of Finance, Department of Revenue, Central Economic Intelligence Bureau and Superintendent
Delhi High Court · (2006) 12 DEL CK 0034
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)
High Courts01 Dec 2006Dismissed
Jag Mohan @ Mohar Singh Vs Commissioner of Police and Others
Delhi High Court · (2006) 12 DEL CK 0033
Arms (Amendment) Act, 1983 — Section 25Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 20
High Courts30 Nov 2006Allowed
G. Udayan Dravid and Others Vs State and Others
Delhi High Court · (2007) 137 DLT 583 : (2009) 93 DRJ 624
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 321, 482Penal Code, 1860 (IPC) — Section 120B, 336, 34, 405, 406
High Courts30 Nov 2006Dismissed
Tule Ram Vs Union of India (UOI) and Others
Delhi High Court · (2007) 136 DLT 619
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, 11Constitution of India, 1950 — Article 142, 227Defence of India Act, 1962 — Section 31, 32, 36, 37, 37(2)
High Courts30 Nov 2006Dismissed
Jesus and Mary College Vs University of Delhi and Another
Delhi High Court · (2007) 137 DLT 138
Constitution of India, 1950 — Article 133, 134A, 30(1)Delhi University Ordinances — Ordinance 18
High Courts30 Nov 2006
Kali Charan and Others and Kauser Ali Vs Delhi Development Authority and Others
Delhi High Court · (2006) 11 DEL CK 0080