High Courts13 Dec 2006Dismissed
Regency Trading Corporation Vs Union of India (UOI)
Delhi High Court · (2006) 12 DEL CK 0086
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 14, 15
COURT ARCHIVE
Delhi High Court judgments, 2006
2,449 judgments · page 5 of 123
High Courts13 Dec 2006Dismissed
Hindustan Lever Ltd. and Others Vs Special DTE of Enforcement and Another
Delhi High Court · (2007) 139 DLT 85 : (2007) 76 SCL 343
Central Excises and Salt Act, 1944 — Section 35FForeign Exchange Regulation Act, 1973 — Section 18(2), 18(3)
High Courts13 Dec 2006Dismissed
Nitin Sethi and Another Vs Frontier Biscuit Factory Pvt. Ltd.
Delhi High Court · (2007) 34 PTC 78
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 17, 18, 19, 19A, 21
High Courts13 Dec 2006
Parivar Seva Sanstha Vs Dy. Director of Income Tax, [Exemption]
Delhi High Court · (2006) 12 DEL CK 0027
High Courts13 Dec 2006
Mr. B. Rath Vs Mr. David Ball and Others
Delhi High Court · (2007) 138 DLT 284
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 7 Rule 11, Order 7 Rule 11(1), Order 7 Rule 13Companies Act, 1956 — Section 3, 3(2), 3(3)Constitution of India, 1950 — Article 226
High Courts13 Dec 2006Dismissed
P.P. Resorts Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2007) 137 DLT 248 : (2007) 97 DRJ 161
High Courts13 Dec 2006Allowed
State Bank of India Vs Man Mohan Sharma
Delhi High Court · (2007) 94 DRJ 345
High Courts12 Dec 2006Dismissed
Binod Agarwal Vs Union of India (UOI) and Others
Delhi High Court · (2007) 93 DRJ 771
Foreign Exchange Management Act, 1999 — Section 49(3), 49(4), 49(5), 49(8)Foreign Exchange Regulation Act, 1973 — Section 50, 51
High Courts12 Dec 2006Dismissed
Anshu Goyal Vs Vijender Kumar Rohtagi
Delhi High Court · (2007) 1 ILR Delhi 90
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 2(e), 27, 4
High Courts12 Dec 2006Dismissed
Delhi Municipal Workers Union (Regd.) Vs Management of MCD and Another
Delhi High Court · (2006) 12 DEL CK 0141
Constitution of India, 1950 — Article 14
High Courts12 Dec 2006
Reach Cable Networks Ltd. Vs Deputy Director of Income Tax
Delhi High Court · (2008) 167 TAXMAN 161
High Courts12 Dec 2006Dismissed
Nagina Vs State
Delhi High Court · (2006) 12 DEL CK 0045
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Dec 2006Disposed Off
Commissioner of Income Tax Vs Tedco Investment and Financial Services (P.) Ltd.
Delhi High Court · (2006) 12 DEL CK 0028
Income Tax Act, 1961 — Section 32
High Courts12 Dec 2006Dismissed
Siddiqua Vs Narcotics Control Bureau
Delhi High Court · (2009) 93 DRJ 386
High Courts11 Dec 2006
Megh Raj and Another Vs C.B.I. (State)
Delhi High Court · (2007) 93 DRJ 789
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts11 Dec 2006Dismissed
Union of India (UOI) Vs Murari Lal
Delhi High Court · (2007) 1 ILR Delhi 81
High Courts11 Dec 2006Allowed
Ex (Recruit) Constable Nirbhai Singh Vs Union of India (UOI) and Others
Delhi High Court · (2007) 94 DRJ 325
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 5Penal Code, 1860 (IPC) — Section 306, 34
High Courts11 Dec 2006Dismissed
Sushil Kumar Nagar Vs State (NCT of Delhi) Leelu Singh @ Leelu Vs State of Delhi
Delhi High Court · (2007) 1 ILR Delhi 738
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 307, 34, 363, 364A
High Courts11 Dec 2006
Mr. Sanjay Kumar and Others Vs Municipal Corp. of Delhi and Others
Delhi High Court · (2007) 136 DLT 25
Constitution of India, 1950 — Article 226
High Courts11 Dec 2006Allowed
Ms. Reena Maan Vs The State (NCT of Delhi) and Another
Delhi High Court · (2007) 136 DLT 548 : (2009) 93 DRJ 633