High Courts20 Dec 2006Allowed
Delhi Development Authority Vs The Presiding Officer, Industrial Tribunal No. 1 and Others
Delhi High Court · (2006) 12 DEL CK 0108
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2006
2,449 judgments · page 2 of 123
High Courts20 Dec 2006Allowed
Bijender Singh Vs Delhi Development Authority Delhi Development Authority Vs Presiding Officer and Others
Delhi High Court · (2006) 12 DEL CK 0107
Central Civil Services (Pension) Rules, 1972 — Rule 30Constitution of India, 1950 — Article 14, 226
High Courts20 Dec 2006
Wing Cdr. (Dr.) Sushil Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2006) 12 DEL CK 0105
High Courts20 Dec 2006Allowed
Management of Electronics Instruments and Control Vs The Secretary (Labour) and Another
Delhi High Court · (2006) 12 DEL CK 0104
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts20 Dec 2006Dismissed
Ashok Kumar and Others Vs The State and Another
Delhi High Court · (2006) 12 DEL CK 0103
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts20 Dec 2006Dismissed
Mohd. Ali and Others Vs State of Delhi
Delhi High Court · (2007) 94 DRJ 58
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Dec 2006Dismissed
Shonkh Technologies Limited Vs Union of India (UOI) and Others
Delhi High Court · (2009) 89 SCL 335
Companies Act, 1956 — Section 10F, 209, 235, 237, 239Constitution of India, 1950 — Article 14(1), 19Penal Code, 1860 (IPC) — Section 120(B), 409, 420
High Courts20 Dec 2006Dismissed
J.N. Bhatia and Others Vs State and Another
Delhi High Court · (2006) 12 DEL CK 0072
Companies Act, 1956 — Section 291, 292, 293Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 204, 482
High Courts20 Dec 2006Dismissed
Food Corporation of India Workers Union Vs Shri G.R. Majhi and Others
Delhi High Court · (2006) 12 DEL CK 0063
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Maternity Benefits Act, 1961 — Section 2
High Courts20 Dec 2006Dismissed
Lal Baboo Sharma and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 12 DEL CK 0053
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
High Courts20 Dec 2006Allowed
General Manager, Badarpur Thermal Power Station Vs Presiding Officer and Another
Delhi High Court · (2007) 1 ILR Delhi 96 : (2007) 1 ILR Delhi 132
High Courts20 Dec 2006Allowed
All India Institute of Medical Sciences Vs O.P. Chauhan and Others
Delhi High Court · (2007) 113 FLR 161
High Courts20 Dec 2006Dismissed
Pawan Parkash Saini Vs Aganall Traders Limited
Delhi High Court · (2006) 12 DEL CK 0005
High Courts20 Dec 2006Allowed
AIA Engineering Ltd. Vs Controller of Patents and Another
Delhi High Court · (2007) 34 PTC 457
Constitution of India, 1950 — Article 227Patents Act, 1970 — Section 117A, 117C, 117D, 13(3), 15Patents Rules, 2003 — Rule 130(1), 137, 138, 7(2)
High Courts19 Dec 2006Allowed
Earl Sims and Another Vs Indian Council for Child Welfare and Another
Delhi High Court · (2007) 1 ILR Delhi 173
Guardians and Wards Act, 1890 — Section 26, 7
High Courts19 Dec 2006Dismissed
Pranjal Vashisht Vs University of Delhi and Another
Delhi High Court · (2006) 12 DEL CK 0138
Constitution of India, 1950 — Article 136, 14, 19, 21, 226Delhi University Ordinances — Ordinance 10A, Ordinance 10A(13), Ordinance 10A(9)Penal Code, 1860 (IPC) — Section 120B, 465
High Courts19 Dec 2006Dismissed
Ankit Gupta Vs Vice Chancellor, University of Delhi and Others Pulkit Kaushik Vs The Director, NSIT and Others Deepak Khanduja Vs University of Delhi and Another Rachit Gupta Vs The Registrar, University of Delhi and Others
Delhi High Court · (2006) 12 DEL CK 0137
Constitution of India, 1950 — Article 136, 14, 19, 21, 226Delhi University Ordinances — Ordinance 10A, Ordinance 10A(13), Ordinance 10A(9)Penal Code, 1860 (IPC) — Section 120B, 465
High Courts19 Dec 2006Dismissed
Varun Jain Vs University of Delhi and Another
Delhi High Court · (2006) 12 DEL CK 0136
Constitution of India, 1950 — Article 136, 14, 19, 21, 226Delhi University Ordinances — Ordinance 10A, Ordinance 10A(13), Ordinance 10A(9)Penal Code, 1860 (IPC) — Section 120B, 465
High Courts19 Dec 2006Dismissed
Northern India Cooperative Transport Society Ltd. Vs Smt. Motia Devi Kapoor and Others
Delhi High Court · (2007) 136 DLT 68
Delhi Co-operative Societies Act, 1972 — Section 39, 41Delhi Rent Control Act, 1958 — Section 14(1), 14(4), 19Evidence Act, 1872 — Section 33, 34
High Courts19 Dec 2006Dismissed
R.N. Tiwari Vs Videsh Sanchar Nigam Ltd.
Delhi High Court · (2007) 136 DLT 232 : (2007) 113 FLR 488