High Courts18 Nov 2003

Ashok Kumar Chauhan (Dr.) Vs State

Delhi High Court · (2003) 8 AD 160 : (2003) 108 DLT 698 : (2004) 72 DRJ 463

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420