High Courts02 Dec 2003
Raj Singh Vs State (NCT of Delhi) and Another
Delhi High Court · (2004) 74 DRJ 423
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 5 of 70
High Courts02 Dec 2003
Prem Nath Goel and Co. Vs Commissioner of Income Tax
Delhi High Court · (2004) 186 CTR 660 : (2004) 271 ITR 390 : (2004) 136 TAXMAN 340
Income Tax Act, 1961 — Section 260A, 68
High Courts02 Dec 2003
Rajesh Kumar Vs Deputy Commissioner of Income Tax
Delhi High Court · (2004) 186 CTR 663 : (2004) 271 ITR 494 : (2004) 137 TAXMAN 493
Income Tax Act, 1961 — Section 140A, 140A(1), 140A(3), 260A
High Courts02 Dec 2003Allowed
Shri Sukesh Mahajan Vs Union of India (UOI) and Others
Delhi High Court · (2004) 109 DLT 79 : (2004) 72 DRJ 290 : (2004) 91 ECC 580 : (2004) 113 ECR 516 : (2004) 165 ELT 274
High Courts02 Dec 2003Allowed
Mrs. Sarita Shrma Vs Chariman, NDMC and Others
Delhi High Court · (2004) 109 DLT 123 : (2004) 72 DRJ 407
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7
High Courts02 Dec 2003Allowed
Sterling Lab. Vs Union of India (UOI) and Others
Delhi High Court · (2004) 1 CTLJ 154
High Courts02 Dec 2003
Dura-Line India Pvt. Ltd. Vs BPL Broadband Network Pvt. Ltd.
Delhi High Court · (2004) 111 DLT 736 : (2004) 74 DRJ 266
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 20, 34
High Courts02 Dec 2003Dismissed
Joginder Sain and Bros. Vs Shri Man Mohan Singh and Others
Delhi High Court · (2004) ACJ 1709 : (2004) 109 DLT 177 : (2004) 72 DRJ 390 : (2004) 101 FLR 161 : (2004) 2 SLJ 378
Workmens Compensation Act, 1923 — Section 10, 30
High Courts02 Dec 2003
Punjab National Bank Vs Chadha Printers and Others
Delhi High Court · (2003) 12 DEL CK 0026
High Courts02 Dec 2003Allowed
Shri A.V. Rajan Vs State and Others
Delhi High Court · (2003) 12 DEL CK 0018
Succession Act, 1925 — Section 276, 300
High Courts28 Nov 2003Dismissed
Ajay Pal Vs State
Delhi High Court · (2004) 1 AD 273 : (2003) 108 DLT 742 : (2004) 72 DRJ 202 : (2004) 1 JCC 25
Penal Code, 1860 (IPC) — Section 376(2)
High Courts28 Nov 2003Allowed
Damayanti Builders Vs Union of India (UOI)
Delhi High Court · (2003) 3 ARBLR 530 : (2003) 108 DLT 694 : (2004) 72 DRJ 130 : (2004) 1 RAJ 300
Arbitration Act, 1940 — Section 34, 42Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts28 Nov 2003Dismissed
Ramesh @ Tillu Vs State
Delhi High Court · (2004) 109 DLT 107 : (2004) 72 DRJ 299 : (2003) 2 ILR Delhi 554
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 392, 394, 397, 411
High Courts28 Nov 2003Dismissed
Smt. Santosh Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2004) 1 AD 202 : (2003) 108 DLT 510 : (2003) 71 DRJ 788
Land Acquisition Act, 1894 — Section 4
High Courts28 Nov 2003
U.P. Vanaspati Producer''s Association Vs Union of India (UOI)
Delhi High Court · (2010) 254 ELT 443
Customs Tarrif (Determination of Origin of Goods under the Free Trade Agreement between the Democratic Socialistic Republic of Sri Lanka and the Republic of India) Rules, 2000 — Rule 5, 7, 8
High Courts28 Nov 2003Dismissed
Smt. Sundri Devi Vs D.D.A. and Another
Delhi High Court · (2004) 1 AD 317 : (2003) 108 DLT 598 : (2004) 72 DRJ 226
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 9, 9(1)
High Courts28 Nov 2003
Om Parkash Goel Vs Jai Prakash Goel and Others
Delhi High Court · (2004) 1 AD 319 : (2003) 108 DLT 710 : (2004) 72 DRJ 515
Civil Procedure Code, 1908 (CPC) — Section 11, 24
High Courts28 Nov 2003Dismissed
Vijay Shankar Pandey Vs Union of India (UOI) and Others
Delhi High Court · (2003) 11 DEL CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts27 Nov 2003Allowed
Newtech Estate and Industries Private Limited and Another Vs Sh. Inder Singh Oberoi and Others
Delhi High Court · (2004) 109 DLT 90 : (2004) 72 DRJ 420 : (2004) 137 PLR 12
Delhi Development Act, 1957 — Section 14Specific Relief Act, 1963 — Section 41
High Courts27 Nov 2003Dismissed
Gulfam Gazi Vs State
Delhi High Court · (2004) 109 DLT 931 : (2004) 73 DRJ 386
Criminal Procedure Code, 1973 (CrPC) — Section 438