High Courts15 Dec 2003Allowed
Mrs. Chitra Narain Vs NDTV, Mr. Prannoy Roy, Star TV and Mr. Rupert Murdoch
Delhi High Court · (2004) CriLJ 2618
Copyright Act, 1957 — Section 51, 52A, 63, 69Criminal Procedure Code, 1973 (CrPC) — Section 200, 202
COURT ARCHIVE
Delhi High Court judgments, 2003
1,390 judgments · page 2 of 70
High Courts15 Dec 2003Dismissed
M/S Anant Raj Agencies Vs DDA and Another
Delhi High Court · (2003) 2 ILR Delhi 655
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts15 Dec 2003
Commissioner of Income Tax Vs Peter Dukes
Delhi High Court · (2005) 142 TAXMAN 593
High Courts15 Dec 2003
Shri M.L. Narang Vs Union of India (UOI) and Others
Delhi High Court · (2003) 12 DEL CK 0043
High Courts15 Dec 2003
Anand Vs N.C.T. of Delhi
Delhi High Court · (2004) 112 DLT 317
Criminal Procedure Code, 1973 (CrPC) — Section 440, 446
High Courts15 Dec 2003
Commissioner of Income Tax Vs Indocount Finance Ltd.
Delhi High Court · (2004) 186 CTR 659 : (2004) 271 ITR 215 : (2004) 136 TAXMAN 23
Income Tax Act, 1961 — Section 260A
High Courts15 Dec 2003Allowed
Chitra Narain Vs NDTV and Others
Delhi High Court · (2004) 109 DLT 394 : (2003) 2 ILR Delhi 646 : (2004) 28 PTC 238
Copyright Act, 1957 — Section 51, 52A, 63, 69Criminal Procedure Code, 1973 (CrPC) — Section 200, 202
High Courts12 Dec 2003Allowed
Rakesh Kumar Vs State
Delhi High Court · (2004) 109 DLT 826 : (2004) 72 DRJ 311
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 363, 364A, 366, 384
High Courts12 Dec 2003
Mr. Ashit Kapur Vs Union of India (UOI) and Others
Delhi High Court · AIR 2004 Delhi 203 : (2004) 109 DLT 224 : (2004) 72 DRJ 652 : (2004) 137 PLR 23 : (2004) 51 SCL 187
High Courts12 Dec 2003Dismissed
Dr. Pankaj Kumar Vs Medical Council of India
Delhi High Court · (2004) 109 DLT 142 : (2004) 75 DRJ 480
Constitution of India, 1950 — Article 226, 32
High Courts12 Dec 2003Allowed
M.L. Khullar Vs Union of India (UOI) and Others
Delhi High Court · (2004) 73 DRJ 162 : (2003) 2 ILR Delhi 623
Constitution of India, 1950 — Article 14, 148(5), 309
High Courts12 Dec 2003
Sultan Vs State
Delhi High Court · (2004) 73 DRJ 460
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts12 Dec 2003
Anwar Vs State
Delhi High Court · (2004) 112 DLT 594 : (2004) 73 DRJ 690
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts12 Dec 2003Disposed Off
Surendra Kumar Vs Krishna Dwivedi
Delhi High Court · (2003) 2 ILR Delhi 632
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(a)(c), 14(2), 38
High Courts12 Dec 2003Dismissed
Dr. Yaswant Singh Vs Medical Council of India and Others
Delhi High Court · (2004) 109 DLT 114 : (2004) 75 DRJ 57
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 25(2)
High Courts12 Dec 2003Dismissed
Dr. Namit Bhargava Vs Medical Council of India
Delhi High Court · (2004) 109 DLT 404 : (2004) 77 DRJ 376 : (2003) 2 ILR Delhi 637
Constitution of India, 1950 — Article 226, 32
High Courts12 Dec 2003
Mohd. Salim @ Pappu Vs State
Delhi High Court · (2004) 112 DLT 605
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 364, 397
High Courts12 Dec 2003
Standard Electricals Limited Vs Rocket Electricals and Another
Delhi High Court · (2004) 72 DRJ 794 : (2004) 28 PTC 26
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 28, 29
High Courts11 Dec 2003Allowed
In Re: Pooja Gupta and Another
Delhi High Court · (2005) 118 DLT 492 : (2005) 1 DMC 571 : (2003) 2 ILR Delhi 616
Hindu Marriage Act, 1955 — Section 13B, 13B(1), 14, 14(1)Special Marriage Act, 1954 — Section 28
High Courts11 Dec 2003Allowed
M/s. Bharat Cine Co. Pvt. Ltd. and Others Vs Punjab National Bank
Delhi High Court · (2003) 2 ILR Delhi 613
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 2(a)