High Courts06 Nov 2003Allowed

S.K. Bhatia Vs C.B.I.

Delhi High Court · (2004) CriLJ 4730 : (2004) 110 DLT 393 : (2004) 72 DRJ 324 : (2005) 1 RCR(Criminal) 558

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1)
High Courts05 Nov 2003Partly Allowed

Raj Kumar and Others Vs Union of India (UOI) and Others

Delhi High Court · (2003) 8 AD 425 : (2003) 108 DLT 314 : (2004) 1 LLJ 603 : (2004) 3 SLJ 428

Aircraft Act, 1934 — Section 2Airports Authority of India Act, 1994 — Section 2Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2)