COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 9 of 106
Volunatry Health Association of Tripura and Others Vs Press Council of India and Others
Delhi High Court · AIR 2003 Delhi 76 : (2003) 66 DRJ 497
Avneet Food Products and Others Vs Govt. of NCT Delhi and Another
Delhi High Court · (2003) 114 CompCas 798 : (2002) 101 DLT 468 : (2003) 66 DRJ 121 : (2003) 1 RCR(Criminal) 851 : (2003) 42 SCL 170
Bhupendra Kumar Bhaumik Vs Union of India
Delhi High Court · (2002) 125 TAXMAN 886
Punjab and Sind Bank Vs Rama Minerals and Chemicals and Others
Delhi High Court · (2003) 1 BC 388 : (2003) 115 CompCas 883 : (2003) 66 DRJ 550 : (2003) 42 SCL 1
Harish Sharma Vs Ramesh Kumar and Others
Delhi High Court · (2003) 102 DLT 679 : (2003) 2 RCR(Civil) 842
Commissioner of Income Tax Vs K and Co.
Delhi High Court · (2003) 181 CTR 378
Sohan Lal Vs Union of India (UOI) and Others
Delhi High Court · (2003) 66 DRJ 509
Sh. Abdul Rasool Virji Vs Delhi Development Authority
Delhi High Court · (2002) 62 DRJ 307(1)
Ex-Signalman Shri Bhagwan Vs Union of India (UOI)
Delhi High Court · (2003) 103 DLT 269 : (2003) 3 SLJ 303
Social Jurist Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2003) 102 DLT 523
Ch. Chatter Singh Saini and Co. Vs Delhi Jal Board and Others
Delhi High Court · (2003) 67 DRJ 73
Krishna Vanti Vs Modi Overseas and Others
Delhi High Court · (2002) 101 DLT 482 : (2003) 67 DRJ 1
Mr. Hardeep Kumar Vs Kevin Industries Ltd.
Delhi High Court · (2002) 11 DEL CK 0014
Kitab Kaur KOD Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2002) 101 DLT 381
Mr. Jai Singh Vs Delhi Development Authority and Another
Delhi High Court · (2003) 66 DRJ 677
Sikha Properties Pvt. Ltd. Vs S.D. Adlakha Trust and Another
Delhi High Court · (2002) 101 DLT 478 : (2003) 66 DRJ 117 : (2003) 2 RCR(Civil) 125
Union of India (UOI) Vs Tek Ram and Others
Delhi High Court · (2003) 104 DLT 587
Shyam Lal, Etc. Vs Union of India (UOI)
Delhi High Court · (2003) 104 DLT 599
Kamal Silk Emporium Vs Commissioner of Income Tax
Delhi High Court · (2003) 180 CTR 65 : (2003) 179 CTR 65 : (2003) 264 ITR 520 : (2004) 136 TAXMAN 30