High Courts14 Jan 2015Allowed
Gopal and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2607 : (2015) 2 Crimes 368 : (2015) 3 DMC 116
Penal Code, 1860 (IPC) - Section 34, 406, 417, 498-A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 991 of 3,665
High Courts14 Jan 2015Allowed
Manik Maruti Gadakh Vs State of Maharashtra
Bombay High Court · (2015) 2 BomCR(Cri) 181
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 323, 325, 34
High Courts14 Jan 2015Dismissed
New India Assurance Company Ltd. Vs Rambhau Nathu Patkar and Others
Bombay High Court · (2015) ACJ 2443 : (2015) 5 ALLMR 291 : (2015) 6 BomCR 612 : (2015) 146 FLR 408 : (2015) 3 MhLj 905
Workmens Compensation Act, 1923 - Section 2(1)(d)(iii)
High Courts14 Jan 2015Disposed off
Bhonsle Dairy Vs Suresh Patel
Bombay High Court · (2015) ALLMR(Cri) 728 : (2015) 1 BomCR(Cri) 727
Criminal Procedure Code, 1973 (CrPC) - Section 391
High Courts14 Jan 2015Dismissed
Laxmi Organic Industries Limited Vs Union of India
Bombay High Court · (2015) 2 ABR 392 : (2015) 5 BomCR 85 : (2015) 319 ELT 667
Central Excises and Salt Act, 1944 - Section 11AConstitution of India, 1950 - Article 14, 19(1)(g), 226Foreign Trade (Development and Regulation) Act, 1992 - Section 5
High Courts14 Jan 2015Allowed
Khandu Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1034 : (2015) 2 BomCR(Cri) 450
Criminal Procedure Code, 1973 (CrPC) - Section 457Motor Vehicles Act, 1988 - Section 130(1), 177, 83
High Courts14 Jan 2015Partly Allowed
New India Assurance Co. Ltd. Vs Sayakabai Dhudku Patil and Others
Bombay High Court · (2015) 1 ACC 625 : (2015) 145 FLR 468 : (2015) 2 LLJ 678
Workmens Compensation Act, 1923 - Section 4A
High Courts14 Jan 2015Dismissed
Dhammadina Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1054 : (2015) 2 BomCR(Cri) 426
Criminal Procedure Code, 1973 (CrPC) - Section 408Penal Code, 1860 (IPC) - Section 143, 323, 34, 342, 395
High Courts14 Jan 2015Allowed
Akhilesh Harshal Pandey Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 Crimes 370
Penal Code, 1860 (IPC) - Section 120(B), 201, 419, 420, 465Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts13 Jan 2015Partly Allowed
Shivnath and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2555
Arms Act, 1959 - Section 25, 3, 5, 7
High Courts13 Jan 2015Dismissed
Sangita Vs Sukrant and Others
Bombay High Court · (2015) ALLMR(Cri) 2398 : (2015) 4 BC 67
Negotiable Instruments Act, 1881 (NI) - Section 138, 7
High Courts13 Jan 2015Dismissed
Manmandir Co-Operative Bank Ltd. Vs Adinath Raghunath Visapur and Others
Bombay High Court · (2015) 2 Crimes 371
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Jan 2015Dismissed
Sandhya and Others Vs Sanjay
Bombay High Court · (2015) ALLMR(Cri) 1393 : (2015) 3 DMC 634 : (2016) 1 RCR(Criminal) 834
High Courts13 Jan 2015
Commissioner of Income Tax-17 Vs Bombay Electric Laundry
Bombay High Court · (2015) 230 TAXMAN 209
Income Tax Act, 1961 - Section 260A, 54EC
High Courts13 Jan 2015Allowed
Ray Engineering Limited Vs Employees'' Provident Fund Organisation and Others
Bombay High Court · (2015) 145 FLR 465 : (2015) 2 LLJ 664 : (2015) LLR 495 : (2015) 4 SCT 45
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 17(1)(a), 7Q
High Courts13 Jan 2015
Damodhar Vs Executive Engineer, Maharashtra State Electricity Distribution Company Ltd.
Bombay High Court · (2015) 4 ABR 201 : (2015) 5 ALLMR 76 : (2016) 1 BomCR 538 : (2015) 146 FLR 180 : (2015) 2 LLJ 640 : (2015) 3 MhLj 278
Workmens Compensation Act, 1923 - Section 4, 4-A(1), 4-A(3)(a), 4-A(3)(b)
High Courts13 Jan 2015Allowed
Ganeshsingh Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ALLMR 582 : (2016) 1 BomCR 553 : (2015) 3 MhLj 519
High Courts13 Jan 2015Allowed
Yogesh Raghunath Vyapari Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2271
Penal Code, 1860 (IPC) - Section 34, 341, 392, 395, 397
High Courts13 Jan 2015Dismissed
Sau. Parighabai Vs Raghunath
Bombay High Court · (2015) ALLMR(Cri) 1043 : (2015) 3 BomCR(Cri) 677 : (2015) 3 DMC 552 : (2016) 1 RCR(Criminal) 588
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts13 Jan 2015Dismissed
Vaibhav Vs Chhya
Bombay High Court · (2015) ALLMR(Cri) 866 : (2015) 4 BomCR(Cri) 285
Criminal Procedure Code, 1973 (CrPC) - Section 125