High Courts15 Jan 2015Dismissed
State of Maharashtra Vs Bhimrao Nagnath Sutakar and Others
Bombay High Court · (2015) ALLMR(Cri) 2170
Penal Code, 1860 (IPC) - Section 28, 34, 420, 489C, 489D
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 990 of 3,665
High Courts15 Jan 2015Dismissed
State of Maharashtra Vs Shripati Pandurang Patil and Others
Bombay High Court · (2015) ALLMR(Cri) 895 : (2015) 2 BomCR(Cri) 310
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 324
High Courts15 Jan 2015
Naju Humanyun Mulla Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 870 : (2015) 4 BomCR(Cri) 394
Foreigners Act, 1946 - Section 14APenal Code, 1860 (IPC) - Section 224
High Courts15 Jan 2015Allowed
Pundalik Vishwanath Kale Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 852 : (2015) 3 BomCR(Cri) 566
Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts15 Jan 2015
Surajkumar Satyabrath Pal Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1365
Criminal Procedure Code, 1973 (CrPC) - Section 161, 209Penal Code, 1860 (IPC) - Section 341, 349, 350, 351, 354
High Courts15 Jan 2015Allowed
Gujabrao Vs Punjabrao and Others
Bombay High Court · (2015) 01 BOM CK 0150
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12(3)
High Courts15 Jan 2015Dismissed
S.D. Corporation Pvt. Ltd. Vs Municipal Corporation of Greater Mumbai
Bombay High Court · (2015) 6 ALLMR 234
Registration Act, 1908 - Section 17
High Courts15 Jan 2015
Director of Income Tax Vs Society of Congregation of Franciscan Brothers Mount Poinsur
Bombay High Court · (2015) 01 BOM CK 0138
Income Tax Act, 1961 - Section 11, 11(1)(a), 268A(3), 32
High Courts15 Jan 2015
Khursheed Anwar Mohammad Ali Vs Merit Healthcare Pvt. Ltd.
Bombay High Court · (2015) 6 ALLMR 43
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts15 Jan 2015Dismissed
Kedar Sanjeev Khadke Vs Anant Krishnan Narayanan
Bombay High Court · (2015) 2 ABR 369 : (2015) 3 ALLMR 16 : (2015) 6 BomCR 451 : (2015) 4 MhLj 419
Civil Procedure Code, 1908 (CPC) - Section 115Penal Code, 1860 (IPC) - Section 420Specific Relief Act, 1963 - Section 6
High Courts15 Jan 2015Allowed
Sadhana Sahakari Bank Ltd. Vs Dwarka Lekhraj Jaggyashi
Bombay High Court · (2015) 6 ALLMR 32 : (2015) 145 FLR 280 : (2016) 1 MhLj 423
High Courts15 Jan 2015Disposed off
Abhimanyu Vs State of Maharashtra
Bombay High Court · (2015) 2 BomCR(Cri) 168
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 129, 130, 131, 132, 132(2)(a)
High Courts15 Jan 2015Dismissed
State of Maharashtra Vs Appasaheb Balajee Parkhe
Bombay High Court · (2016) ALLMR(Cri) 575 : (2015) 2 BomCR(Cri) 216
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 313, 378(1)(iii)Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 106, 113-B
High Courts15 Jan 2015Disposed off
Nilesh Vs The Collector, Wardha
Bombay High Court · (2015) 4 BomCR 600
Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 2(2a), 3(3A), 63, 64, 64(ii)(b)
High Courts15 Jan 2015
Selvel Publicity Consultants Pvt. Ltd. Vs Altaf-ul-Rahim
Bombay High Court · (2015) 3 ABR 176
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 10, 151Constitution of India, 1950 - Article 227Maharashtra Rent Control Act, 1999 - Section 7(9)
High Courts15 Jan 2015Dismissed
State of Maharashtra Vs Mahendrakumar Shadiram Sood
Bombay High Court · (2015) ALLMR(Cri) 857 : (2015) 2 BomCR(Cri) 504
Penal Code, 1860 (IPC) - Section 392, 397
High Courts15 Jan 2015Dismissed
Anwar Ibrahim Ansari Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1052 : (2015) 4 BomCR(Cri) 380
Penal Code, 1860 (IPC) - Section 34, 398
High Courts15 Jan 2015Disposed off
Rajesh Gevarchand Luniya Vs State of Maharashtra
Bombay High Court · (2015) 2 Crimes 365
Penal Code, 1860 (IPC) - Section 411, 413
High Courts14 Jan 2015Dismissed
Digamber and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2486 : (2015) 3 DMC 816
Criminal Procedure Code, 1973 (CrPC) - Section 386Penal Code, 1860 (IPC) - Section 307, 34, 498-A
High Courts14 Jan 2015Dismissed
Santosh Dnyandeo Badade Vs Jayashree Santosh Badade
Bombay High Court · (2015) 5 ABR 336
Hindu Adoptions and Maintenance Act, 1956 - Section 20Hindu Marriage Act, 1955 - Section 13(1) (ia), 20, 25, 26