High Courts30 Apr 2015Allowed
The Nandura Urban Cooperative Bank Ltd. Vs The Hon''ble Member, Nagpur and Others
Bombay High Court · (2015) 6 ALLMR 145
Industrial Disputes Act, 1947 - Section 2(oo), 25F, 25G
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 923 of 3,665
High Courts30 Apr 2015Dismissed
The State of Maharashtra Vs Raosaheb Yeshwant Jadhav and Others
Bombay High Court · (2015) ALLMR(Cri) 3863
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 8
High Courts30 Apr 2015Allowed
Sahadev Nagnath Yelgulwar Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 MhLj 120
Constitution of India, 1950 - Article 226
High Courts30 Apr 2015Disposed off
Yunnus Abubakar Hawaldar Vs Divisional Caste Certificate Scrutiny Committee No. 1 and Others
Bombay High Court · (2015) 4 MhLj 737
High Courts30 Apr 2015Dismissed
Sudhakar Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2940
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 377Protection of Children from Sexual Offences Act, 2012 - Section 12, 4, 8
High Courts30 Apr 2015Dismissed
Appasaheb and Others Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0293
Penal Code, 1860 (IPC) - Section 302, 34, 341
High Courts30 Apr 2015Allowed
Irshad Yusuf Mulla and Others Vs The State of Maharashtra
Bombay High Court · (2015) 04 BOM CK 0292
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313, 39Penal Code, 1860 (IPC) - Section 120-B, 201, 202, 302, 364
High Courts30 Apr 2015Disposed off
State of Maharashtra Vs Sandeep Sambhaji Panwal and Others
Bombay High Court · (2015) ALLMR(Cri) 4296
Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts30 Apr 2015
Abha Dastane - Rao Vs Prabhakar Narsingh Deolankar and Others
Bombay High Court · (2015) 04 BOM CK 0275
Limitation Act, 1963 - Section 10, 11, 12, 13, 14Succession Act, 1925 - Section 263
High Courts30 Apr 2015
The Commissioner of Income Tax Vs JSW Energy Ltd.
Bombay High Court · (2015) 379 ITR 36 : (2015) 234 TAXMAN 133
Income Tax Act, 1961 - Section 115JB, 115JB(f), 14A, 207, 208
High Courts30 Apr 2015Partly Allowed
Universal Transport Service and Others Vs Maharashtra State Warehousing Corporation and Others
Bombay High Court · (2015) 04 BOM CK 0263
Constitution of India, 1950 - Article 226, 227
High Courts30 Apr 2015Dismissed
Krishnaji Vs Umesh Rambhau Shrirame and Others
Bombay High Court · (2015) 5 ALLMR 708 : (2015) 6 MhLj 334
Motor Vehicles Act, 1988 - Section 163A, 173, 2(28), 2(44)
High Courts30 Apr 2015
Confederation of Real Estates Developers'' Association of India and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 82 VST 155
Constitution of India, 1950 - Article 14, 19 (1) (g), 246 (3), 366, 366 (29A) (b)Finance Act, 2000 - Section 116, 117Maharashtra Value Added Tax Act, 2002 - Section 2 (24), 83, 83 (4)
High Courts30 Apr 2015Dismissed
Francisco A. D''Souza and Others Vs L and T Finance Ltd.
Bombay High Court · (2015) 5 ARBLR 402 : (2015) 5 MhLj 390
Arbitration and Conciliation Act, 1996 - Section 2(h), 3 (1) (b), 3(1) (a), 3(1) (b), 3(1)(b)General Clauses Act, 1897 - Section 27
High Courts30 Apr 2015Dismissed
Shyamal Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 704 : (2016) 1 MhLj 106
High Courts30 Apr 2015
National Agricultural Co-operative Marketing Federation of India Limited Vs Swarup Group of Industries and Others
Bombay High Court · (2015) 04 BOM CK 0219
Arbitration and Conciliation Act, 1996 - Section 34, 34(1), 34(2), 34(3), 36
High Courts30 Apr 2015Dismissed
Saroj M. Bijlani and Others Vs Chandru G. Bijlani and Others
Bombay High Court · (2015) 04 BOM CK 0218
High Courts30 Apr 2015
Sonali Nimish Arora and Others Vs Sandeep Gopal Raheja and Others
Bombay High Court · (2015) 5 BomCR 358
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 9, 2(11)Limitation Act, 1963 - Section 5Succession Act, 1925 - Section 211, 213, 229, 229 up, 230
High Courts30 Apr 2015Dismissed
Zilla Parishad Nagpur Vs Shrirang and Others
Bombay High Court · (2016) 1 ALLMR 711
Civil Procedure Code, 1908 (CPC) - Section 100Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 - Section 280(1)
High Courts30 Apr 2015
Betts India Pvt. Ltd. Vs The Deputy Commissioner of Income Tax and Others
Bombay High Court · (2015) 235 TAXMAN 77
Income Tax Act, 1961 - Section 115JB, 143(3), 147, 147(1), 148