High Courts05 May 2015Dismissed
Ashok Yeshwant Jagtap Vs The State of Maharashtra and Others
Bombay High Court · (2015) 05 BOM CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 235(2)Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 498-A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 922 of 3,665
High Courts05 May 2015
Bharat Jayantilal Patel Vs Union of India and Others
Bombay High Court · (2015) 378 ITR 596 : (2015) 233 TAXMAN 98
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(34), 142, 142(2), 143, 143(3)
High Courts05 May 2015Dismissed
Shri Mahavir Marwadi School Society and Others Vs Manjulata and Others
Bombay High Court · (2015) 05 BOM CK 0087
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5
High Courts05 May 2015
Amit Vs The State of Maharashtra and Others
Bombay High Court · (2015) 3 BomCR(Cri) 266
Criminal Procedure Code, 1973 (CrPC) - Section 372, 377, 378, 378 (1) (2), 378 (3)Penal Code, 1860 (IPC) - Section 302
High Courts05 May 2015Allowed
Subhash Mukund Kamble Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2985
Penal Code, 1860 (IPC) - Section 201, 302, 498A
High Courts05 May 2015Partly Allowed
Pervinderjeet Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 181
Penal Code, 1860 (IPC) - Section 300, 302, 304 (II), 304(II)
High Courts05 May 2015Partly Allowed
Vikas Vs The State of Maharashtra and Others
Bombay High Court · (2015) 05 BOM CK 0053
High Courts05 May 2015Partly Allowed
Sambhaji S. Tope and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 58 : (2015) 5 ALLMR 712 : (2015) 4 BomCR 125 : (2015) 6 MhLj 728
Constitution of India, 1950 - Article 14, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 24
High Courts05 May 2015Allowed
Vimal Haribhau Naik Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 722 : (2015) 4 BomCR 142
Constitution of India, 1950 - Article 14, 51A (g)Wild Life (Protection) Act, 1972 - Section 39
High Courts05 May 2015Allowed
Suresh Ramaswamy Iyer and Others Vs The State of Maharashtra
Bombay High Court · (2015) 2 BomCR(Cri) 697
Bombay Police Act, 1951 - Section 135, 37Penal Code, 1860 (IPC) - Section 34, 399, 402
High Courts05 May 2015Dismissed
Sandeep Suresh Gurav Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3212 : (2015) 3 BomCR(Cri) 236
Penal Code, 1860 (IPC) - Section 302, 307
High Courts05 May 2015Dismissed
Monali Laxman Nemade Vs The State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 36 : (2015) 5 BomCR 618 : (2015) 6 MhLj 355
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5
High Courts05 May 2015
Manish Karia and Others Vs The Commissioner of Customs (Import)
Bombay High Court · (2015) 05 BOM CK 0018
High Courts05 May 2015Dismissed
Vanvaibhav Shikshan Mandal and Others Vs Nasrat Farid Sheikh and Others
Bombay High Court · (2015) 05 BOM CK 0009
High Courts05 May 2015
Alok Ranjan Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3143
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 34, 409, 411, 420
High Courts05 May 2015
Commissioner of Income Tax Vs Rupam Pictures P. Ltd.
Bombay High Court · (2015) 374 ITR 450
Income Tax Act, 1961 - Section 104(4)(a), 256(1), 40(c), 80J
High Courts30 Apr 2015Allowed
Arun Vs The Divisional Commissioner, Nagpur and Others
Bombay High Court · (2015) ALLMR(Cri) 4333
High Courts30 Apr 2015Dismissed
The State of Maharashtra Vs Maroti Putaji Tagadpalle
Bombay High Court · (2015) ALLMR(Cri) 4292
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts30 Apr 2015Allowed
Pramod Uttam Shinde and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 4232
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 323, 34, 498-A, 504, 506
High Courts30 Apr 2015Allowed
Maharashtra Remote Sensing Application Centre Vs Deepak Jangluji Khandale and Others
Bombay High Court · (2015) 6 ALLMR 400 : (2016) 1 MhLj 570
Industrial Disputes Act, 1947 - Section 25H