High Courts04 Aug 2015
Anurag Kashyap Vs Union of India
Bombay High Court · (2015) 52 GST 215 : (2015) 40 STR 653
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 87(b)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 879 of 3,665
High Courts04 Aug 2015Allowed
Vijay Bhagwanta Varpe Vs Shantabai Mohan Mhaske and Others
Bombay High Court · (2015) 08 BOM CK 0271
Hindu Succession Act, 1956 - Section 15, 16
High Courts04 Aug 2015Allowed
Sudhakar Vs Dharmaraj Sarjaji Karande
Bombay High Court · (2015) 08 BOM CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Evidence Act, 1872 - Section 114Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139, 20
High Courts04 Aug 2015Dismissed
Prajakta Vs Abhay
Bombay High Court · (2015) 08 BOM CK 0220
Hindu Marriage Act, 1955 - Section 13(1)(i-a)Penal Code, 1860 (IPC) - Section 498A
High Courts04 Aug 2015Allowed
Kishor Vs State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 118
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(I), 13(2), 7
High Courts04 Aug 2015
Shardaprasad Jaijai Ram Pandey Vs Sakuvan Jamaluddin Ghori and Others
Bombay High Court · (2015) 08 BOM CK 0206
Transfer of Property Act, 1882 - Section 107
High Courts04 Aug 2015Disposed off
Shantaram M. Lawande and Others Vs The Mormugao Municipal Council and Others
Bombay High Court · (2015) 08 BOM CK 0184
High Courts04 Aug 2015Dismissed
Shivaji Daulat Dadar Vs The Divisional Controller and Others
Bombay High Court · (2015) 6 ABR 384 : (2016) 1 ALLMR 83 : (2015) 3 LLJ 749 : (2015) LLR 1161 : (2016) 2 MhLj 87
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A
High Courts04 Aug 2015
Shankarlal Ramsay Sharma and Others Vs Sushilabai Govindlal Wani
Bombay High Court · (2015) 5 ABR 495 : (2015) 5 ALLMR 346 : (2015) 6 BomCR 325 : (2015) 6 MhLj 204 : (2015) 2 RCR(Rent) 659
Civil Procedure Code, 1908 (CPC) - Section 115Limitation Act, 1963 - Section 25, 3(1)Maharashtra Rent Control Act, 1999 - Section 16(1)(n)
High Courts04 Aug 2015Dismissed
Pratap Narayan Gangekar and Others Vs Rahul Arun Sable and Others
Bombay High Court · (2015) 5 ABR 384 : (2015) 6 ALLMR 610 : (2016) 1 BomCR 845 : (2015) 5 MhLj 824
Constitution of India, 1950 - Article 227
High Courts04 Aug 2015Allowed
Vasant Mahadeo Gujar and Others Vs Baitulla Ismail Shaikh and Others
Bombay High Court · (2015) 5 ABR 415 : (2015) 5 BomCR 243
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12, 12(2), 12(3)(a), 13(1)(hhh)Civil Procedure Code, 1908 (CPC) - Order 20 Rule 1, Order 41 Rule 27Maharashtra Municipalities Act, 1965 - Section 195
High Courts04 Aug 2015Partly Allowed
Ambreen Akhoon Vs Aditya Aurn Paudwal and Others
Bombay High Court · (2015) 6 ALLMR 616 : (2015) 6 BomCR 163 : (2016) CriLJ 141 : (2015) 6 MhLj 455
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11Family Courts Act, 1984 - Section 7, 7(2)Protection of Women From Domestic Violence Act, 2005 - Section 18, 19, 19(1)(f), 2(b), 2(q)
High Courts04 Aug 2015Dismissed
Mirza Ismail Baig Vs Mohammad Muniroddin and Others
Bombay High Court · (2015) 5 ABR 475 : (2016) 2 BomCR 155
High Courts04 Aug 2015Dismissed
Manjiri Vs Nihar
Bombay High Court · (2015) 08 BOM CK 0093
Hindu Marriage Act, 1955 - Section 13(1) (ia), 13(1)(iii)
High Courts04 Aug 2015Dismissed
Rajiv Ramniranjan Tibrewala and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 204, 397, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts04 Aug 2015Partly Allowed
Yavatmal Sahakari Ginning and Pressing Factory Yavatmal Vs Member, Industrial Court, Yavatmal and Others
Bombay High Court · (2015) 08 BOM CK 0084
Industrial Disputes Act, 1947 - Section 25-F, 25-F(b), 25-GMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28
High Courts04 Aug 2015Allowed
State of Maharashtra Vs Ajay Raghuram Galat
Bombay High Court · (2015) 08 BOM CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 390, 428Penal Code, 1860 (IPC) - Section 332, 353
High Courts04 Aug 2015Allowed
Digambar Kalidash Salunke Vs State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0051
High Courts04 Aug 2015Dismissed
NG Tarmat Joint Venture and Others Vs Maharashtra Industrial Development Corporation and Others
Bombay High Court · (2015) 08 BOM CK 0012
Constitution of India, 1950 - Article 226
High Courts04 Aug 2015Partly Allowed
Suchitkumar Vijayshankar Bind and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4793
Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 120B, 34, 344, 363, 364-A