High Courts07 Aug 2015Allowed
Bhaskar Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0054
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 877 of 3,665
High Courts07 Aug 2015
Shaikh Mahemud and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0043
High Courts07 Aug 2015Dismissed
National Insurance Co. Ltd. Vs Kashinath Naik
Bombay High Court · (2016) 148 FLR 429 : (2015) 3 LLJ 737 : (2015) 4 LLN 56
Employees Compensation Act, 1923 - Section 4, 4A, 4-A, 4A(3), 4-A(3)
High Courts06 Aug 2015Dismissed
Ms. Shashikaran R. Shrivastava c/o. Ashwini, Thane Vs M/s. Bennett Coleman & Co. Ltd.
Bombay High Court · (2017) 2 CLR 65
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 3(5)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 - Section 2(f)
High Courts06 Aug 2015
Manish R. Shah Vs Income Tax Officer Ward-27(5)
Bombay High Court · (2015) 08 BOM CK 0301
Income Tax Act, 1961 - Section 10, 10(3), 260-A, 45, 45(4)
High Courts06 Aug 2015Disposed Off
Tanaji Krishna Shinde Vs Mahadeo Maruti Pisal and Others
Bombay High Court · (2015) 6 ALLMR 50 : (2016) 2 BomCR 109
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 - Section 31, 6, 7
High Courts06 Aug 2015
Saraswatibai Dnyanoba Paigude Vs Shrikant Baburao Dhamale
Bombay High Court · (2015) 5 MhLj 885
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 5(11)(c), 5(11)(c)(i)
High Courts06 Aug 2015
Roopali Vs Collector, Nagpur and Others
Bombay High Court · (2015) 08 BOM CK 0245
High Courts06 Aug 2015Dismissed
Vasant D. Dhamale and Others Vs Narayan S. Paygude
Bombay High Court · (2015) 08 BOM CK 0210
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(1)(g), 13(1)(l)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 21, Order 41 Rule 27Constitution of India, 1950 - Article 227
High Courts06 Aug 2015Dismissed
Jitendra Satish Avhad and Others Vs Vasant Shankar Kelkar and Others
Bombay High Court · (2015) 4 BomCR(Cri) 282
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 204, 242, 244, 254, 311Penal Code, 1860 (IPC) - Section 34, 431
High Courts06 Aug 2015Allowed
Manisha and Others Vs Umakant Marotrao Kolhe and Others
Bombay High Court · (2016) 1 ABR 39 : (2015) 6 BomCR 640
Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 134, 140, 161 (3) (a), 163A, 166Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338, 427
High Courts06 Aug 2015Allowed
The Oriental Insurance Co. Ltd. Vs Shaikh Rahim and Others
Bombay High Court · (2015) 5 ABR 440 : (2015) 5 ALLMR 230 : (2015) 147 FLR 440 : (2015) 3 LLJ 725
Employees Compensation Act, 1923 - Section 2 (1) (l), 4(b)
High Courts06 Aug 2015
Ankit Bimal Deorah Vs Microsec Captial Ltd.
Bombay High Court · (2015) 08 BOM CK 0160
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts06 Aug 2015Allowed
Rammurti and Others Vs Madhulika and Others
Bombay High Court · (2016) 1 ABR 442 : (2015) 5 ALLMR 339 : (2015) 6 BomCR 329 : (2015) 6 MhLj 305
Motor Vehicles Act, 1988 - Section 140, 140, 141, 142, 143
High Courts06 Aug 2015Dismissed
Ratnaprabha and Others Vs Kisan
Bombay High Court · (2015) 5 ABR 450 : AIR 2015 Bom 280 : (2015) 5 ALLMR 227 : (2015) 6 BomCR 69 : (2015) 6 MhLj 345
Bombay Civil Courts Act, 1869 - Section 28-ASuccession Act, 1925 - Section 299
High Courts06 Aug 2015Dismissed
Union of India Vs Nandabai and Others
Bombay High Court · (2016) ACJ 411 : (2015) 5 ALLMR 353 : (2015) 6 BomCR 435 : (2015) 6 MhLj 295
Criminal Procedure Code, 1973 (CrPC) - Section 174Railways Act, 1989 - Section 123(c)(2)
High Courts06 Aug 2015Dismissed
Anju Timblo and Others Vs Dilip Timblo and Others
Bombay High Court · (2016) 2 ALLMR 302
Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Companies Act, 1956 - Section 10(E), 10E, 10F, 141, 397
High Courts06 Aug 2015Allowed
Sau. Usha Vs Uddhav
Bombay High Court · (2015) 08 BOM CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 482
High Courts06 Aug 2015
Prassada Vinaica Fatorpencar Vs Roshnee Bhana Fatorpecar
Bombay High Court · (2015) 08 BOM CK 0142
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts06 Aug 2015Allowed
Ashok and Others Vs Assistant Director (A), the Director General, Information and Public Relations and Others
Bombay High Court · (2015) 6 ABR 569 : (2016) 1 ALLMR 100 : (2015) 6 BomCR 346 : (2016) 1 MhLj 940
Industrial Disputes Act, 1947 - Section 2(oo)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(i), 2(i)(viii), 2(t), 47