High Courts12 Aug 2015Dismissed
Hauserao Sudam Gaikwad Vs Lata Hsuserao Gaikwad and Others
Bombay High Court · (2015) 08 BOM CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 125
COURT ARCHIVE
Bombay High Court judgments
73,287 judgments · page 874 of 3,665
High Courts12 Aug 2015Allowed
Rambhau Mahadeorao Tembhurkar and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 641 : AIR 2015 Bom 271
Constitution of India, 1950 - Article 14Land Acquisition Act, 1894 - Section 11-A, 18, 23, 23(1), 23(1)(A)Maharashtra Industrial Development Act, 1961 - Section 32, 33(5), 34
High Courts12 Aug 2015Allowed
Narayan and Others Vs Vishwambhar and Others
Bombay High Court · (2015) 08 BOM CK 0224
Civil Procedure Code, 1908 (CPC) - Section 9
High Courts12 Aug 2015Dismissed
Hiken Naresh Shah Vs The Board of Control for Cricket in India
Bombay High Court · (2016) 1 ALLMR 33 : (2015) 6 MhLj 364
Chartered Accountants Act, 1949 - Section 21, 21(3), 21(4)Constitution of India, 1950 - Article 226
High Courts12 Aug 2015Allowed
Chhaya Vs Renuka Vishnu Davande and Others
Bombay High Court · (2016) 1 ABR 154 : (2016) 2 ALLMR 365
Constitution of India, 1950 - Article 136, 14, 16
High Courts12 Aug 2015Disposed off
Neeta Lalit Sanghavi and Others Vs Dharamdas Vanmalidas Sanghavi and Others
Bombay High Court · (2015) 08 BOM CK 0171
Arbitration and Conciliation Act, 1996 - Section 11, 14, 14(2), 15, 16Constitution of India, 1950 - Article 226
High Courts12 Aug 2015
Pius Varghese Pullikottil and Others Vs Neptune Ventures and Developers Pvt. Ltd. and Others
Bombay High Court · (2015) 5 ABR 676 : (2015) 6 ALLMR 822 : (2015) 6 BomCR 12 : (2016) 1 MhLj 494
Evidence Act, 1872 - Section 91
High Courts12 Aug 2015
Noble Resources Ltd. Vs Twenty First Century Wire Roads Ltd.
Bombay High Court · (2015) 08 BOM CK 0139
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b)(ii), 42, 44, 45
High Courts12 Aug 2015Allowed
GIC Housing Finance Ltd. and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0110
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154(3), 156(3), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts12 Aug 2015Dismissed
Shailesh Vs State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 465Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 309
High Courts12 Aug 2015Dismissed
Sk. Mustafa Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0067
Penal Code, 1860 (IPC) - Section 341, 363, 366, 376(2)(f), 506-IScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts11 Aug 2015Disposed Off
Kondiba S/o Babarao Manorkar, Nanded Vs The State of Maharashtra
Bombay High Court · (2016) MCR 446
Maharashtra Co-operative Societies Act, 1960 - Section 2(19)(a), Section 26
High Courts11 Aug 2015Dismissed
Namdeo Vs The Union of India
Bombay High Court · (2015) ALLMR(Cri) 4150
Penal Code, 1860 (IPC) - Section 409, 467Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts11 Aug 2015
Kothari Industries Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0312
Bombay Sales Tax Act, 1959 - Section 2(29), 3, 37, 41, 41B
High Courts11 Aug 2015
Commissioner of Income Tax-4 Vs Hindustan Organics Chemicals Ltd.
Bombay High Court · (2015) 08 BOM CK 0311
High Courts11 Aug 2015
The Commissioner of Income Tax Vs National Peroxide Ltd.
Bombay High Court · (2015) 08 BOM CK 0310
Income Tax Act, 1961 - Section 260A, 37(3A)
High Courts11 Aug 2015Dismissed
Nagsen Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3652
Penal Code, 1860 (IPC) - Section 302, 304, 307, 324, 34
High Courts11 Aug 2015Dismissed
Pamabai and Others Vs Salimbegum and Others
Bombay High Court · (2015) 08 BOM CK 0230
Specific Relief Act, 1963 - Section 5, 6
High Courts11 Aug 2015
Chief Executive Officer, Zilla Parishad and Others Vs Ishwardas Rambhau Nipane and Others
Bombay High Court · (2015) 6 ALLMR 236 : (2016) 1 MhLj 471
High Courts11 Aug 2015
Dattatraya Jagannath More and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4771 : (2015) 4 BomCR(Cri) 457
Penal Code, 1860 (IPC) - Section 302, 323, 34, 498-A, 504