High Courts13 Aug 2015Dismissed
Harish Dhirajlal Bilakhiya Vs Ashish Jagdish Upadhya and Others
Bombay High Court · (2015) 5 ABR 770
COURT ARCHIVE
Bombay High Court judgments
73,287 judgments · page 873 of 3,665
High Courts13 Aug 2015Partly Allowed
State of Maharashtra Vs Soma Lahanu Vayal and Others
Bombay High Court · (2015) 6 BomCR 420 : (2015) 147 FLR 443
Industrial Disputes Act, 1947 - Section 17B, 25F, 25G
High Courts13 Aug 2015
Gaurang Dinesh Damani Vs Union of India and Others
Bombay High Court · (2015) 08 BOM CK 0116
Insurance Act, 1938 - Section 114AInsurance Regulatory and Development Authority Act, 1999 - Section 14, 21, 26
High Courts13 Aug 2015Dismissed
Vitthal Ganpat Waghmare Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0100
Penal Code, 1860 (IPC) - Section 302, 307, 498(A)
High Courts13 Aug 2015Dismissed
Pralhad Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0074
Penal Code, 1860 (IPC) - Section 302, 324, 34, 96
High Courts13 Aug 2015Dismissed
Shankar Vs Babruwahan Venkatrao Gomare and Others
Bombay High Court · (2015) 08 BOM CK 0063
Evidence Act, 1872 - Section 114(e)Penal Code, 1860 (IPC) - Section 323, 332, 34, 353, 379
High Courts13 Aug 2015
State of Maharashtra Vs Mohan Sampat Kharat and Others
Bombay High Court · (2015) 08 BOM CK 0062
Evidence Act, 1872 - Section 106, 114, 27, 3, 45Penal Code, 1860 (IPC) - Section 34, 381, 420, 468
High Courts13 Aug 2015Allowed
Anil Vs State of Maharashtra and Others
Bombay High Court · (2015) 08 BOM CK 0061
Constitution of India, 1950 - Article 14, 16
High Courts13 Aug 2015
Sushilabai Bacharaj Rathi Vs Gulab Mehboob and Others
Bombay High Court · (2015) 08 BOM CK 0047
High Courts13 Aug 2015Allowed
Sadashiv Govind Nadgire and Others Vs The State of Maharashtra
Bombay High Court · (2015) 08 BOM CK 0038
Evidence Act, 1872 - Section 113A, 113BPenal Code, 1860 (IPC) - Section 304B, 306, 34, 498, 498A
High Courts13 Aug 2015Disposed off
New Bombay Advocates Welfare Association and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 632 : (2015) 5 BomCR 517
Bombay Court Fees Act, 1959 - Section 3Constitution of India, 1950 - Article 21, 216, 39A, 39-AMaharashtra Regional and Town Planning Act, 1966 - Section 113
High Courts13 Aug 2015
Idea Cellular Ltd. Vs Union of India
Bombay High Court · (2015) 323 ELT 452 : (2016) 37 GSTR 72
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 124, 14, 28, 46Customs Tariff Act, 1975 - Section 9A, 9A(8)
High Courts13 Aug 2015Allowed
Regional Director, Employees State Insurance Corporation Vs Sunil Pai
Bombay High Court · (2015) 147 FLR 749 : (2015) 4 LLJ 85 : (2016) 1 LLN 332
Employees State Insurance Act, 1948 - Section 45-A, 45-B, 46, 75
High Courts13 Aug 2015
Amanulla Khan Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 745 : (2015) 6 ALLMR 876 : (2016) 1 MhLj 723
Constitution of India, 1950 - Article 39(d)
High Courts12 Aug 2015Dismissed
The State of Maharashtra Vs Tukaram Ramchandra Kolhe
Bombay High Court · (2015) ALLMR(Cri) 4183
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7
High Courts12 Aug 2015Allowed
Bharat Gangaram Desle (Patil) and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4155
Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts12 Aug 2015
The Commissioner of Income Tax-III Vs Shriram Hiralal Soni
Bombay High Court · (2015) 08 BOM CK 0309
Income Tax Act, 1961 - Section 271(1)(c)
High Courts12 Aug 2015
The Commissioner of Income Tax-V Vs Kundan Real Estate
Bombay High Court · (2015) 08 BOM CK 0308
Income Tax Act, 1961 - Section 80IB(10), 80IB(10)(a)
High Courts12 Aug 2015
The Commissioner of Income Tax Vs Forever Diamonds Pvt. Ltd.
Bombay High Court · (2015) 08 BOM CK 0307
Income Tax Act, 1961 - Section 115J, 115JB
High Courts12 Aug 2015Disposed Off
Sachin Shrikant Patwardhan Vs State Government of Maharashtra, Ministry of Urban Development and Others
Bombay High Court · (2015) 08 BOM CK 0282
Constitution of India, 1950 - Article 226Maharashtra Regional and Town Planning Act, 1966 - Section 22, 31, 37