High Courts22 Dec 2015Dismissed
Soma L. Raut and Others Vs The State of Goa and Others
Bombay High Court · (2016) 2 BomCR 102
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 826 of 3,658
High Courts22 Dec 2015Allowed
Subhash and Others Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 735
Penal Code, 1860 (IPC) - Section 302, 34, 504
High Courts21 Dec 2015Dismissed
Bhairav Industries and Others Vs The Official Liquidator Shree Ghanshyam Parts P. Ltd.
Bombay High Court · (2015) 12 BOM CK 0101
High Courts21 Dec 2015Partly Allowed
Abhishek Mishra Vs The State of Goa and Others
Bombay High Court · (2015) 12 BOM CK 0099
Constitution of India, 1950 - Article 19(1)(g)Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6, 7Penal Code, 1860 (IPC) - Section 324, 327, 34, 341, 370
High Courts21 Dec 2015Disposed Off
Umakant Kisan Mane Vs The Dean, Rajawadi Municipal Hospital and Others
Bombay High Court · (2016) 2 BomCR 55 : (2016) 2 MhLj 266
Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 357
High Courts21 Dec 2015Dismissed
Development Credit Bank Ltd. Vs Appellate Tribunal for Forfeited Property, New Delhi and Others
Bombay High Court · (2016) 1 ABR 820 : (2016) 2 BomCR 236
Arbitration and Conciliation Act, 1996 - Section 33, 34Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 226
High Courts21 Dec 2015Partly Allowed
Vaidyakiya Karmachari Sanghatana, Ahmednagar District and Others Vs Pravara Medical Trust
Bombay High Court · (2016) 148 FLR 799 : (2016) 1 LLJ 619
Bombay Industrial Relations Act, 1946 - Section 30Industrial Disputes Act, 1947 - Section 2A, 31(1), 33, 33(1)(a), 33(2)(b)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 21, 22
High Courts18 Dec 2015Disposed Off
Chowgule Industries Pvt. Ltd. Vs Sakharam Gad and Others
Bombay High Court · (2015) 12 BOM CK 0077
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 10A, 12(3), 18, 18(3)
High Courts18 Dec 2015Dismissed
Satish Vs Durgesh B. Gaokar and Others
Bombay High Court · (2015) 12 BOM CK 0076
High Courts18 Dec 2015Dismissed
Chandrabhan Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 335
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 363, 376
High Courts18 Dec 2015Disposed Off
Kondabai Ganu Barkale and Others Vs Pandit and Others
Bombay High Court · (2016) 2 ALLMR 86 : (2016) 2 MhLj 282
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32, 32BMaharashtra Revenue Patels (Abolition of Offices) Act, 1962 - Section 2(1)(a), 2(1)(h), 2(1)(l), 2(1)(m), 3
High Courts18 Dec 2015Dismissed
Ballarpur Industries Limited Vs Maharashtra Lok Kamgar Sanghatana and Others
Bombay High Court · (2016) 2 ALLMR 1 : (2016) 1 LLJ 638 : (2016) 1 LLN 51 : (2016) 2 MhLj 183
Bombay Industrial Relations Act, 1946 - Section 2Constitution of India, 1950 - Article 14Industrial Employment Standing Orders Act, 1946 - Section 2-A
High Courts18 Dec 2015Partly Allowed
Hukumchand and Others Vs The Collector, Nagpur and Others
Bombay High Court · (2015) 12 BOM CK 0007
High Courts17 Dec 2015Disposed Off
Nagesh H. Akkalkote Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 MhLj 73
High Courts17 Dec 2015Dismissed
Futarmal Kapurji Borana and Others Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 814
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114(a)Penal Code, 1860 (IPC) - Section 302, 392, 394, 395, 396
High Courts17 Dec 2015Disposed Off
Trajano D''Mello Vs State of Goa and Others
Bombay High Court · (2015) 12 BOM CK 0011
High Courts17 Dec 2015Dismissed
Govind B. Prabhugaonkar Vs Romaldina Barreto E. Carneiro and Others
Bombay High Court · (2016) ALLMR(Cri) 348
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 73Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Dec 2015Allowed
Arun Ramchandra Hublikar Vs Cummins Diesel Sales & Service (I) Ltd.
Bombay High Court · (2015) 12 BOM CK 0009
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(s), 2(s)(iii)
High Courts16 Dec 2015
SBI Home Finance Ltd. Vs Lalit C. Gandhi and Others
Bombay High Court · (2015) 12 BOM CK 0086
Bombay Stamp Act, 1958 - Section 18, 3, 34Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 10(A), Order 22 Rule 10A, Order 22 Rule 22, Order 22 Rule 4Limitation Act, 1963 - Section 5
High Courts16 Dec 2015Dismissed
Narayana Farm Produce Pvt. Ltd., Nagpur and Others Vs The Bank of Maharashtra, Nagpur
Bombay High Court · (2015) 12 BOM CK 0065
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 17, 18