In the matter of the Companies Act, 1 of 1956 and in the matter of various Companies (in Liquidation) and in the matter of suspension of Mr. S.M. Shetty-Group ''D'' Company paid staff
Bombay High Court · (2016) 3 BCR 701 : (2016) 1 LLJ 420 : (2016) 1 LLN 577
