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Bombay High Court judgments

73,158 judgments · page 822 of 3,658

High Courts11 Jan 2016Disposed Off

Ganpati Annu Magdum and Others Vs Sou. Radhabai Ganpati Magdum and Others

Bombay High Court · (2016) ALLMRCri 803 : (2016) 2 BomCR(Cri) 442 : (2016) 4 CivCC 539 : (2016) 3 RCRCivil 59 : (2016) 3 RCRCriminal 109

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts11 Jan 2016Allowed

Saraswati and Others Vs Chandrabhan and Others

Bombay High Court · (2016) 2 AIRBomR 787 : (2017) 1 HLR 5 : (2016) 3 HLR 100 : (2016) 6 MhLJ 668

Evidence Act, 1872 - Section 101, Section 3, Section 60Hindu Adoptions and Maintenance Act, 1956 - Section 10(iv), Section 3(a), Section 4

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High Courts11 Jan 2016Dismissed

P.M. Ruikar Trust Yavatmal and Others Vs Punjaram and Others

Bombay High Court · (2016) 2 AIRBomR 459 : (2016) 2 BCR 369 : (2016) 2 MhLJ 783

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 22(ii)

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High Courts11 Jan 2016Allowed

Prakash D. Kate Vs The State of Maharashtra

Bombay High Court · (2016) ALLMRCri 1289 : (2016) 1 BomCR(Cri) 581 : (2016) 3 MhLJCrl 366

Penal Code, 1860 (IPC) - Section 304B, Section 306, Section 34, Section 498, Section 498A

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High Courts11 Jan 2016Dismissed

Teodorico Ludovico Camilo Fernandes and Others Vs Walter Antonio Otao Fernandes and Others

Bombay High Court · (2016) 1 ALLMR 903

Constitution of India, 1950 - Article 227

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High Courts11 Jan 2016Allowed

BGC International Pvt. Ltd. and Others Vs Shree Mallikarjun Shipping Office and Others

Bombay High Court · (2016) 161 AIC 426 : (2016) 1 ALLMR 900 : (2016) 3 BCR 786 : (2016) 2 CivCC 429 : (2016) 2 MhLJ 318

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14

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High Courts11 Jan 2016Dismissed

Mercedes Benz India Pvt. Ltd. Vs Commissioner of C. Ex.

Bombay High Court · (2016) 41 STR 577

Central Excise Tariff Act, 1985 - Section 3, Section 4

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High Courts08 Jan 2016Disposed Off

The Commissioner of Income Tax, Bombay City-I Vs Sunny Sounds P. Ltd.

Bombay High Court · (2016) 01 BOM CK 0233

Income Tax Act, 1961 - Section 12A, Section 256, Section 256(1), Section 256(2), Section 260A, Section 268A, Section 268A(1)

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High Courts08 Jan 2016Disposed Off

Commissioner of Income Tax Vs Sunny Sounds (P) Ltd.

Bombay High Court · (2016) 283 CurTR 158 : (2016) 381 ITR 443

Income Tax Act, 1961 - Section 12A, Section 256, Section 256(1), Section 256(2), Section 260A, Section 268A, Section 268A(1)

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High Courts08 Jan 2016Allowed

Patel Engineering Co. Ltd. Vs B.T. Patil and Sons Belgaum (Construction) Pvt. Ltd. and Others

Bombay High Court · (2016) 3 ArbiLR 162 : (2016) 3 BCR 128 : (2017) 1 RAJ 54

Arbitration and Conciliation Act, 1996 - Section 11, Section 11(6), Section 16, Section 23, Section 23(3), Section 33, Section 34Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1

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High Courts08 Jan 2016Disposed Off

Ms. Naginadevi Jamunaprasad Yadav Vs Manojkumar Baburam Yadav

Bombay High Court · (2016) ALLMRCri 2297

Penal Code, 1860 (IPC) - Section 354A, 354B, 354C, 354D, 354E, 366, 380, 506

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High Courts08 Jan 2016Dismissed

Sayyad Musadik Wahiuddin Kadri Vs The State of Maharashtra

Bombay High Court · (2016) ALLMRCri 807 : (2016) 2 BomCR(Cri) 493

Penal Code, 1860 (IPC) - Section 34, Section 392, Section 397

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High Courts08 Jan 2016Disposed Off

Murmansk Shipping Company Vs Adani Power Rajasthan Ltd. and Others

Bombay High Court · (2016) 2 AIRBomR 630 : (2016) 3 BCR 204

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(4), Section 11Constitution of India, 1950 - Article 143, Article 253Delhi Laws Act, 1912 - Section 7

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High Courts08 Jan 2016Dismissed

Ramesh Raosaheb Gaikwad Vs The Senior Inspector of Police, Kalamboli Police Station and Others

Bombay High Court · (2016) 2 AIRBomRCri 217 : (2017) ALLMRCri 227 : (2016) 1 BomCR(Cri) 585 : (2016) 3 MhLJCrl 78

Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 300, Section 302, Section 498-A

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High Courts08 Jan 2016Dismissed

Bajarang Labour Co-operative Society and Others Vs Divisional Joint Registrar Of Co-operative Societies and Others

Bombay High Court · (2016) 2 AIRBomR 593 : (2016) AIRCC 1387 : (2016) 4 ALLMR 30 : (2016) 2 BCR 328 : (2016) 2 MhLJ 849

Maharashtra Co-operative Societies Act, 1960 - Section 154, Section 154(1), Section 158, Section 23(1A)

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High Courts08 Jan 2016Dismissed

Nagpur Distillers Private Limited and Others Vs The State of Maharashtra and Others

Bombay High Court · (2016) 2 AIRBomR 219 : (2016) 1 ALLMR 875 : (2016) 2 BCR 280 : (2016) 2 MhLJ 755

Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 19[1][g]East Punjab Urban Rent Restriction Act, 1949 - Section 3Income Tax Act, 1961 - Section 271B

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High Courts08 Jan 2016Dismissed

Central Railway Caterer''s Association and Others Vs Union of India and Others

Bombay High Court · (2016) 2 AIRBomR 163 : (2016) 4 BCR 748 : (2016) 2 MhLJ 769

Bombay Public Trusts Act, 1950 - Section 18, Section 19Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 21, Article 226, Article 227

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High Courts08 Jan 2016Disposed Off

Miscellenary Marketers Vs Sun-N-Sand Pvt. Ltd.

Bombay High Court · (2016) 2 AIRBomR 129 : (2016) 5 BCR 578 : (2016) 3 MhLJ 866 : (2017) 1 RCRRent 76 : (2016) 2 RentLR 35

Easements Act, 1882 - Section 60, Section 62Presidency Small Cause Courts Act, 1882 - Section 19(h), Section 41(h)Transfer of Property Act, 1882 - Section 105, Section 107

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High Courts08 Jan 2016Partly Allowed

Jalindar Sukhdeo Dalvi and another Vs The State of Maharashtra

Bombay High Court · (2016) ALLMRCri 897 : (2016) 3 BomCR(Cri) 490

Penal Code, 1860 (IPC) — Section 324, 326

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High Courts07 Jan 2016Dismissed

The Commissioner of Income Tax 2, Mumbai Vs Dena Bank, Mumbai

Bombay High Court · (2016) 01 BOM CK 0221

Income Tax Act, 1961 - Section 115JB, Section 143(3), Section 250, Section 263, Section 263(2)

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