CourtKutchehry.com

COURT ARCHIVE

Bombay High Court judgments

73,158 judgments · page 820 of 3,658

High Courts14 Jan 2016Allowed

State of Maharashtra and Others Vs Vijaysing

Bombay High Court · (2016) 162 AIC 311 : (2016) 2 AIRBomR 203 : (2017) 1 ALLMR 193 : (2016) 2 BCR 339 : (2016) 2 CivilLJ 599 : (2016) 2 MhLJ 833

Consumer Protection Act, 1986 - Section 10, Section 10 (1-A), Section 10 (2), Section 10 (3), Section 10(3), Section 2 (n), Section 30 (2), Section 30(2)
Read judgment
High Courts14 Jan 2016Dismissed

Dajvip V. Patkar and Others Vs State of Goa and Others

Bombay High Court · (2016) 01 BOM CK 0048

Constitution of India, 1950 - Article 226, Article 227Dowry Prohibition Act, 1961 - Section 2, Section 4Penal Code, 1860 (IPC) - Section 304-B, Section 323, Section 34, Section 498A, Section 498-A, Section 498-A(2)
Read judgment
High Courts13 Jan 2016Dismissed

Hiralal Ambalal Jain Vs Indage Vintners Ltd. and Others

Bombay High Court · (2017) ACD 350 : (2016) ALLMRCri 805 : (2016) 4 BC 364 : (2016) 2 BomCR(Cri) 410 : (2016) 3 DCR 741 : (2017) 1 NIJ 261 : (2016) 3 RCRCriminal 134

Criminal Procedure Code, 1973 (CrPC) - Section 300, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
Read judgment