High Courts12 Oct 2018Allowed
Pushpalata Naraya Thorbole Vs B Shri. Padmanath Purshottam Prabhu Tendolkar
Bombay High Court · (2018) 10 BOM CK 0032
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 32M, 43, 70, 85
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Bombay High Court judgments
73,045 judgments · page 526 of 3,653
High Courts11 Oct 2018Allowed
Inshiya Al-Azhar Contractor, And Ors Vs State Of Maharashtra Thru Principal Secretary, Medical Education And Drugs Dept And Ors
Bombay High Court · (2018) 10 BOM CK 0168
Constitution of India, 1950 — Article 226Dentist Act, 1948 — Section 20Indian Medical Council Act, 1956 — Section 10A, 19A(1)
High Courts11 Oct 2018Partly Allowed
Sanjay s/o. Abhimanyu Waghmare And Others Vs State Of Maharashtra And Another
Bombay High Court · (2018) 10 BOM CK 0157
Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Code of Criminal Procedure, 1973 — Section 482
High Courts11 Oct 2018Partly Allowed
Ganesh S/O Krishna Male And Others Vs State Of Maharashtra And Another
Bombay High Court · (2018) 10 BOM CK 0156
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 498A, 504
High Courts11 Oct 2018Allowed
Tejaswini Netaji Yadav Vs State of Maharashtra and Others
Bombay High Court · (2018) 10 BOM CK 0149
High Courts11 Oct 2018Allowed
Shrikrushna S/O Janardhan Choudhari Vs State Of Maharashtra
Bombay High Court · (2018) 10 BOM CK 0108
Prevention of Corruption Act, 1988 — Section 7, 12, 13(1), 13(i)(d), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts11 Oct 2018Allowed
Sanjay Shankar Gilbile Vs State Of Maharashtra Through Department Of Education And Ors.
Bombay High Court · (2018) 10 BOM CK 0086
High Courts11 Oct 2018Disposed Off
Deepak Ramchandra Chavan Vs State Of Maharashtra
Bombay High Court · (2018) 10 BOM CK 0074
Indian Penal Code, 1860 — Section 300(iv), 302, 304II, 307Code of Criminal Procedure, 1973 — Section 209, 307, 428
High Courts11 Oct 2018
Sanj Dainik Lokopchar, Thr. Owner Kishor Babubhai Ruparel And Others Vs Gokulchand Govindlal Sananda Sanj Dainik
Bombay High Court · (2018) 10 BOM CK 0055
Code of Civil Procedure, 1908 — Order 18 Rule 3, Order 18 Rule 3A
High Courts11 Oct 2018
Kanchan Dayal Shewakramani And Ors Vs Benchmark Town Planning Llp And Ors
Bombay High Court · (2018) 10 BOM CK 0050
Code of Civil Procedure, 1908 — Order 7 Rule 10, Section 16, 17, 18, 19, 20
High Courts11 Oct 2018Dismissed
Sidney Francis Gomes Vs Maureen Therese Gonzales @ Ivan Blaise Rodrigues (Deceased)
Bombay High Court · (2018) 10 BOM CK 0049
Indian Succession Act, 1925 — Section 57, 213, 213(2) 218, 219, 264, 301
High Courts11 Oct 2018
Vinod Grover And 5 Ors Vs Videocon Realty And Infrastructure Ltd. And 3 Ors
Bombay High Court · (2018) 10 BOM CK 0048
Code of Civil Procedure, 1908 — Order 7 Rule 10Arbitration & Conciliation Act, 1996 — Section 9
High Courts11 Oct 2018Dismissed
Purabai Arjun Mane And Ors Vs Shanker Bhau Patil
Bombay High Court · (2018) 10 BOM CK 0037
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 41 Rule 22(1), Order 41 Rule 31, Section 94, 100(3), 144, 144(1), 144(2), 151Limitation Act, 1963 — Article 64, 65
High Courts11 Oct 2018Disposed Off
Mr. Nandlal Kewalramani And Anr Vs Mr. Rajesh Nandlal Kewalramani And Anr
Bombay High Court · (2018) 10 BOM CK 0036
High Courts10 Oct 2018Disposed Off
Puneet Sharma S/O. Yagyadutta Sharma And Others Vs State Of Maharashtra And Anr
Bombay High Court · (2018) 10 BOM CK 0158
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420, 498A, 504, 506Information Technology Act, 2000 — Section 66(A)
High Courts10 Oct 2018Dismissed
Pankaj @ Pintu Rajendra Marve Vs State Of Mah. Thr. P.S.O. Hinganghat Police Station
Bombay High Court · (2018) 10 BOM CK 0063
Indian Penal Code, 1860 — Section 201, 302, 304II, 326Code of Criminal Procedure, 1973 — Section 164
High Courts10 Oct 2018
Sagar Ajay Naidu And Others Vs Admissions Regulating Authority (Pravesh Niyantran Samiti), Mumbai Thr. Its Chairman And Others
Bombay High Court · (2018) 10 BOM CK 0059
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 105
High Courts10 Oct 2018Disposed Off
Kum Sandhya K Pandharpure Vs State Of Maharashtra Through Secretary Dep. Of Higher Education And Others
Bombay High Court · (2018) 10 BOM CK 0058
High Courts10 Oct 2018Disposed Off
Shivaji Education Society Thr. Its Secty. And Anr Vs State Of Mah. Thr. Its Secty. And Ors
Bombay High Court · (2018) 10 BOM CK 0057
High Courts10 Oct 2018Disposed Off
Ku. Mala D/O Tameshwar Gawande Now Ms. Mala Pramod Wankhede Vs State Of Mah. Thr. Its Secty. And Ors
Bombay High Court · (2018) 10 BOM CK 0056