COURT ARCHIVE

Bombay High Court judgments

73,045 judgments · page 524 of 3,653

High Courts19 Oct 2018Dismissed

Shaukat Ali Mohammed Hussein Shaikh Vs State Of Maharashtra

Bombay High Court · (2018) 10 BOM CK 0100

Indian Penal Code, 1860 — Section 302, 304IICode of Criminal Procedure, 1973 — Section 209Evidence Act, 1872 — Section 27

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High Courts19 Oct 2018Dismissed

HDFC Bank Ltd., Through Its Assistant Vice President Mr. M. D. Kumar Vs Vasudeo Shripad Belvalkar (Deceased) Through His Lrs

Bombay High Court · (2018) 10 BOM CK 0081

Recovery of the Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19, 19(4)Banking Regulation Act, 1949 Section 2(g), 5(1)(a), 5(b), 6, 6(1)(k), 6(1)(n)Constitution of India, 1950 — Article 226, 227

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High Courts19 Oct 2018Disposed Off

Shailesh S/O Murlidhar Tiwari And Others Vse Chief Conservator Of Forest (T), Yavatmal Circle, Yavatmal And Others

Bombay High Court · (2018) 10 BOM CK 0079

Maharashtra Recognition of the Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 7, 28Industrial Disputes Act, 1947 — Section 25F, 32

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High Courts19 Oct 2018Disposed Off

Normandie Co-Operative Housing Society Limited And 3 Ors. Vse State Of Maharashtra And 9 Ors.

Bombay High Court · (2018) 10 BOM CK 0078

Maharashtra Housing and Area Development Act, 1976 — Section 2, 9, 83Constitution of India, 1950 — Article 14, 21

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High Courts19 Oct 2018Disposed Off

Superpack, A Division of M/s. Bajaj Steel Industries Ltd Vs Commissioner of Central Excise & Customs

Bombay High Court · (2018) 10 BOM CK 0077

Customs Act, 1962 — Section 130Central Excise Act, 1944 — Section 35GIncome Tax Act, 1961, — Section 260A

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High Courts19 Oct 2018Disposed Off

M/S. Komastu India Pvt. Ltd. Vs Customs, Excise And Service Tax Appellate Tribunal And Anr

Bombay High Court · (2018) 10 BOM CK 0076

Customs Act, 1962 — Section 130Central Excise Act, 1944 — Section 35GIncome Tax Act, 1961, — Section 260A

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High Courts19 Oct 2018

Pune Municipal Corporation, Thr. Municipal Commissioner Vs Mr Rajeev L Sangtani And Ors

Bombay High Court · (2018) 10 BOM CK 0071

Code of Civil Procedure, 1908 — Section 115Land Acquisition Act, 1894 — Section 5(a), 6, 11, 18Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1) (a), 24(1)(b), 24(2), 25, 19, 30(2), 31, 51, 63, 64, 114, 114(2)

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High Courts17 Oct 2018Dismissed

Shri Gopinath Govind Teli Vs Smt. Sundarabai Govind Teli

Bombay High Court · (2018) 10 BOM CK 0189

Constitution of India, 1950n — Article 14, 227Code of Criminal Procedure, 1973 — Section 125, 125(1)(d)

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High Courts17 Oct 2018Allowed

New India Assurance Co. Ltd., Thr Its Authorized Signatory, Aurangabad APPELLANT @Hash Govind Namdev Deokate And Ors

Bombay High Court · (2018) 10 BOM CK 0183

Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)

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High Courts17 Oct 2018Disposed Off

Reliant Pipes And Tubes Pvt.Ltd Vs Vallourec And Ors

Bombay High Court · (2018) 10 BOM CK 0164

Commercial Courts Act, 2015 — Section 2(1), 2(j), 4(1), 13, 13(1A)Code of Criminal Procedure, 1973 — Section 2, 36, 154, 156(3), 157, 159, 173, 190, 438, 482Code of Civil Procedure, 1908 — Order 8 Rule 5, Order 9 Rule 9, Order 43 Rule 1, Section 94, 96, 104, 151

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High Courts17 Oct 2018Dismissed

Mahesh @ Mahendra Mahadev Bambargekar Vs State Of Maharashtra

Bombay High Court · (2018) 10 BOM CK 0141

Indian Penal Code, 1860 — Section 34, 300, 302, 304II

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High Courts17 Oct 2018Partly Allowed

Ku. Darshana D/O Laxmikant Hatwar Vs State Of Maharashtra, Ministry Of Social Justice And Empowerment, Thr Its Secretary, Mumbai And Ors

Bombay High Court · (2018) 10 BOM CK 0105

Rights of Persons with Disabilities Act, 2016 — 2(r), 2(x)(c)

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High Courts17 Oct 2018Dismissed

Baburao Baswant Putge Vs State Of Maharashtra

Bombay High Court · (2018) 10 BOM CK 0101

Indian Penal Code, 1860 — Section 80, 302Code of Criminal Procedure, 1973 — Section 209Evidence Act, 1872 — Section 8

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High Courts17 Oct 2018Dismissed

Nandu S/O. Maniram Mandrawale Vs State Of Maharashtra

Bombay High Court · (2018) 10 BOM CK 0092

Indian Penal Code, 1860 — Section 302Limitation Act, 1963 &madsh; Section 5

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High Courts17 Oct 2018Dismissed

Indian Coffee Workers\' Co-Op. Society Ltd. Vs Secretary, Industries Energy And Labour Dpt. And Anr

Bombay High Court · (2018) 10 BOM CK 0088

Income Tax Act, 1961 — Section 176(1)Employees' State Insurance Act, 1948 — Section 2(9)(b), 87, 88, 90, 91AEmployees' State Insurance (Central) Rules 1950 — Rule 5, 51, 54

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High Courts17 Oct 2018Disposed Off

Sipra Education Society's Spring Orchid School Thr.Mrs. Seema Rankhambe(Founder And Owner) Vs Pradnya Niketan Education Society's,The Orchid School Thr.Mr. Nandkumar Malku Patil

Bombay High Court · (2018) 10 BOM CK 0031

Trade Marks Act, 1999 — Section 28

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High Courts16 Oct 2018Dismissed

Arun Laxman More Vs State Of Maharashtra

Bombay High Court · (2018) 10 BOM CK 0142

Indian Penal Code, 1860 — Section 34, 109, 120B, 143, 147, 148, 149, 302, 304II, 506[2]Arms Act, 1959 — Section 4, 25Code of Criminal Procedure, 1973 — Section 164

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High Courts16 Oct 2018Dismissed

City And Industrial Development Corporation Ltd. Vs M/S. Preet Sonal Investments And Finance Co. Pvt Ltd. And Anr

Bombay High Court · (2018) 10 BOM CK 0082

Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 12 Rule 6Monopolies and Restrictive Trade Practices Act, 1969 — Section 36AConstitution of India, 1950 — Article 227

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High Courts16 Oct 2018Disposed Off

Sagarbai Chokhaji Bansode Vs State of Maharashtra, Anr

Bombay High Court · (2018) 10 BOM CK 0067

Indian Penal Code, 1860 — Section 304, 304I, 304II,Code of Criminal Procedure, 1973 — Section 9, 9(3), 28, 28(3), 386(b)(i), 401, 401(3), 461, 461(I)

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High Courts16 Oct 2018Dismissed

Vasundara Gautam Patare Vs Gautam Keshav Patare

Bombay High Court · (2018) 10 BOM CK 0064

Hindu Marriage Act, 1955 &mdasdh; Section 9, 13(1), 13(1)(i-a)Indian Penal Code, 1860 — Section 498ACode of Criminal Procedure, 1973 — Section 97, 125

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