High Courts25 Jul 2019Disposed Off
Asmita India Ltd Vs Siddhi Developers And Ors
Bombay High Court · (2019) 07 BOM CK 0174
Arbitration And Conciliation Act, 1996 — Section 28, 29AMaharashtra Stamp Act, 1958 — Section 32A, 33
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 463 of 3,651
High Courts25 Jul 2019Allowed
Suraj Vs Joint Commissioner & Vice Chairman And Ors
Bombay High Court · (2019) 07 BOM CK 0165
High Courts25 Jul 2019Allowed
Ashish Buddhabharat Nandeshwar Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0159
Indian Penal Code, 1860 — Section 34, 107, 306
High Courts25 Jul 2019Dismissed
Oriental Insurance Company Limited Vs Maroti And Ors
Bombay High Court · (2019) 07 BOM CK 0142
Indian Penal Code, 1860 — Section 279, 304A
High Courts24 Jul 2019Allowed
Vitthal Maruti Bulunge Vs State Of Maharashtra And Others
Bombay High Court · (2019) 07 BOM CK 0227
Bombay Tenancy And Agricultural Lands Act, 1948 — Section 32G, 43, 76, 84CConstitution Of India, 1950 — Article 227
High Courts24 Jul 2019Dismissed
Vikas Gopi Bhagat Vs Shivdas Pednekar And Others
Bombay High Court · (2019) 07 BOM CK 0218
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Income Tax Act, 1961 — Section 269SS, 271DCode Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Disposed Off
R.R. Kamat Hindu Undivided Family (HUF) Vs Corporation Of The City Of Panaji And Others
Bombay High Court · (2019) 07 BOM CK 0216
High Courts24 Jul 2019Dismissed
Spentex Industries Ltd Vs Dilip
Bombay High Court · (2019) 07 BOM CK 0144
High Courts24 Jul 2019Disposed Off
Aseem Gupta Vs Bandu Bhauji Sidam And Ors
Bombay High Court · (2019) 07 BOM CK 0122
High Courts24 Jul 2019Allowed
Consortium Comprising Of Larsen & Toubro Limited & Anr Vs Mumbai Metropolitan Regional Development Authority
Bombay High Court · (2019) 07 BOM CK 0121
Arbitration And Conciliation Act, 1996 — Section 2(1)(f), 11, 11(6), 11(6A), 11(2), 11(5), 11(8), 12(1)Indian Contract Act, 1872 — Section 28
High Courts23 Jul 2019Allowed
Subhash And Others Vs State Of Maharashtra Through Police Station Officer And Another
Bombay High Court · (2019) 07 BOM CK 0228
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 107, 306, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts23 Jul 2019Dismissed/Allowed
Haji And Another Vs State Of Maharashtra Through The Police Inspector And Another
Bombay High Court · (2019) 07 BOM CK 0226
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 504, 506
High Courts23 Jul 2019Partly Allowed
Banti And Another Vs State Of Maharashtra Through The Investigation Officer And Another
Bombay High Court · (2019) 07 BOM CK 0225
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 107, 306, 323, 509
High Courts23 Jul 2019Disposed Off
Altus Uber Vs Siem Offshore Redri As And Anr
Bombay High Court · (2019) 07 BOM CK 0180
Admiralty (Jurisdiction & Settlement Of Maritime Claims) Act, 2017 — Section 2(e), 2(f), 2(g), 3, 3(1), 4, 5, 4(1), 4(3), 4(4), 4(1)(h), 5(1), 5(2), 5(1)(a), 5(1)(b), 14Indian Contract Act, 1872 — Section 28Civil Judgments And Jurisdiction Act, 1982 — Section 26
High Courts23 Jul 2019Allowed
Sau. Savita Vs State Of Maharashtra And Anr
Bombay High Court · (2019) 07 BOM CK 0158
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 174
High Courts23 Jul 2019Allowed
Shivlal And Anr Vs Union Of India
Bombay High Court · (2019) 07 BOM CK 0145
Railways Act, 1989 — Section 123(c), 124A
High Courts23 Jul 2019Allowed
Bhola Vijayprasad Gupta Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0135
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii), 27(b), 42, 42(1), 42(2), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 50
High Courts23 Jul 2019Allowed
Nilkanth Dhyanoba Jogdande Vs Panjabrao Deshumukh Krishi Vidyapeeth
Bombay High Court · (2019) 07 BOM CK 0134
High Courts23 Jul 2019Disposed Off
Shafique Ahmed Mohammed Rafique Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0130
High Courts23 Jul 2019Allowed
Tejabai Vs Latif And Ors
Bombay High Court · (2019) 07 BOM CK 0123
Motor Vehicles Act, 1988 — Section 166