High Courts30 Jul 2019Disposed Off
Arunabai Bhausaheb Mali And Ors Vs Manubai Kashinath Dhongade And Ors
Bombay High Court · (2019) 07 BOM CK 0169
Code Of Civil Procedure, 1908 — Section Order 41 Rule 31
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 461 of 3,651
High Courts30 Jul 2019Allowed
Mohan Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0168
Indian Penal Code, 1860 — Section 363, 366A, 375, 376, 376(2), 376(2)(n), 506Protection Of Children From Sexual Of fences Act, 2012 — Section 4Evidence Act, 1872 — Section 4, 113A, 113B, 114A
High Courts30 Jul 2019
Raju Jaishriram Telgote (Langda) Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0167
Indian Penal Code, 1860 — Section 376, 376(2)(l), 450, 452Code Of Criminal Procedure, 1973 — Section 161, 161(3), 162, 162(1), 164, 173(5), 173(5)(b), 207, 313Evidence Act, 1872 — Section 145, 148, 149, 165
High Courts30 Jul 2019Disposed Off
Nilesh Triyambak Pasarkar Vs State Of Maharashtra & Ors
Bombay High Court · (2019) 07 BOM CK 0163
Maharashtra Dowary Prohibition Rules, 2003 — Section 3(4)(I)Maharashtra Civil Service (Small Family Declaration) Rules, 2005 — Section 4Bombay High Court (Conduct) Rules, 1989 — Section 23A
High Courts30 Jul 2019Dismissed
Sugrabai Gulam Abas Tambawala Vs Chief Of ficer And Ors
Bombay High Court · (2019) 07 BOM CK 0162
Maharashtra Housing Area Development Act, 1976 — Section 77(b), 91(A)(2), 95A, 95A(1), 95A(2), 95A(4)Maharashtra Public Trust Act, 1950 — Section 36Maharashtra Rent Control Act, 1999 — Section 16, 16(6), 16(1)(i), 33
High Courts30 Jul 2019Allowed
Manish Khandelwal And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0161
Code Of Criminal Procedure, 1973 — Section 91, 102, 102(1), 102(2), 102(3), 457, 458Bankers Book Of Evidence Act, 1891 — Section 4Indian Penal Code, 1860 — Section 34, 406
High Courts30 Jul 2019Allowed
Ku. Utkarsha Umesh Deshmukh Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 07 BOM CK 0156
Constitution Of India, 1950 — Article 14, 15, 15(6b) 30(1)
High Courts30 Jul 2019Allowed
Jay Anant Sagar Co op Housing Society Vs Divisional Joint Registrar And Ors
Bombay High Court · (2019) 07 BOM CK 0154
Maharashtra Co-operative Societies Act, 1960 — Section 22, 22(2), 23, 23(1), 23(2), 23(3), 23(1A), 24, 25, 79(2), 91, 154Maharashtra Co-operative Societies Rules, 1961 — Rule 19, 19(a)Constitution Of India, 1950 — Article 226
High Courts30 Jul 2019
Sri. Sai Krishna Constructions Vs Glove Infracom & Anr
Bombay High Court · (2019) 07 BOM CK 0153
Arbitration And Conciliation Act, 1996 — Section 9, 11, 12, 11(8), 12(1), 17Constitution Of India, 1950 — Article 215
High Courts29 Jul 2019Disposed Off
Cabra Instalaciones Y. Servicios Vs Maharashtra State Electricity Distribution Company Limited
Bombay High Court · (2019) 07 BOM CK 0246
Arbitration And Conciliation Act, 1996 — Section 2(1)(f), 11(5), 11(9), 14, 15, 29A, 29A(6)
High Courts29 Jul 2019Allowed
Santosh Vs State Of Maharashtra Through Its Secretary Tribal Development Department And Others
Bombay High Court · (2019) 07 BOM CK 0245
High Courts29 Jul 2019Dismissed
Rajendra Vs Gopinath
Bombay High Court · (2019) 07 BOM CK 0244
Indian Succession Act, 1925 — Section 2(bb), 263, 264, 265, 265(1), 272, 283(1)(c), 288Bombay Civil Courts Act, 1869 — Section 28A, 28A(1)Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts29 Jul 2019Allowed
Baburao Pandurang Madane And Others Vs Jagannath Sopan Zinje
Bombay High Court · (2019) 07 BOM CK 0243
Bombay Tenancy And Agricultural Lands Act, 1948 — Section 32G, 32K(3), 32M(2), 43A, 74, 76Hyderabad Tenancy And Agricultural Lands Act, 1950 — Section 38EConstitution Of India, 1950 — Article 227
High Courts29 Jul 2019Dismissed
Arasa Hotels Pvt. Ltd Vs State Of Maharashtra And Others
Bombay High Court · (2019) 07 BOM CK 0242
Maharashtra Regional And Town Planning Act, 1966 — Section 3, 3(1), 8, 32, 33, 34, 34(2), 35(2), 59(2), 113Constitution Of India, 1950 — Article 226
High Courts29 Jul 2019Allowed
Rajendra Vs Vikas And Others
Bombay High Court · (2019) 07 BOM CK 0241
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2019Partly Allowed
Santosh Madanlal Agrawal Vs Bhagwat Ragho Karad And Others
Bombay High Court · (2019) 07 BOM CK 0234
High Courts29 Jul 2019Partly Allowed
State Of Maharashtra Through Collector And Another Vs Shantabai And Ors
Bombay High Court · (2019) 07 BOM CK 0232
Land Acquisition Act, 1894 — Section 4, 4(1), 11, 18, 23(2), 23(1A), 28, 34
High Courts29 Jul 2019Allowed
CISF Regional Training Centre And Another Vs Rani Ashok Kauthale And Others
Bombay High Court · (2019) 07 BOM CK 0222
Motor Vehicles Act, 1988 — Section 166, 168
High Courts29 Jul 2019Disposed Off
Kala Mines & Minerals Vs Regional Provident Fund Commissioner II
Bombay High Court · (2019) 07 BOM CK 0221
Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts29 Jul 2019Partly Allowed
Bano @ Banubi Rashid Shaikh Vs Kaisar Nasir Beg (Shaikh) And Ors
Bombay High Court · (2019) 07 BOM CK 0147
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 27