High Courts29 Jul 2019Dismissed
Mercator Oil & Gas Limited Vs Oil & Natural Gas Corporation Limited And Anr
Bombay High Court · (2019) 07 BOM CK 0143
Arbitration And Conciliation, 1996 — Section 9, 37
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 462 of 3,651
High Courts29 Jul 2019Partly Allowed/Disposed of
Pradeep Yashwant Kokade Vs Union Of India And Ors
Bombay High Court · (2019) 07 BOM CK 0140
Indian Penal Code, 1860 — Section 120B, 302, 364, 376, 376(ii)(g), 404, 452Code Of Criminal Procedure, 1973 — Section 413, 414Prisons Act, 1894 — Section 6, 7, 30, 30(1), 46, 59(3), 59(4), 59(28), 59
High Courts29 Jul 2019Dismissed
Navnath R. Adak Vs Rakesh Giridharilal Rungta
Bombay High Court · (2019) 07 BOM CK 0137
Negotiable Instruments Act, 1881 — Section 118, 138Code Of Civil Procedure, 1908 — Order 37 Rule 3(3), Order 37 Rule 3, Order 37 Rule 2Constitution Of India, 1950 — Article 227
High Courts26 Jul 2019Dismissed
Punam Co-operative Housing Society Ltd And Ors Vs Alok Agarwal And Others
Bombay High Court · (2019) 07 BOM CK 0240
Maharashtra Co-operative Societies Act, 1960 — Section 22, 22(2), 23, 23(1), 23(2), 91, 92, 93, 94, 95, 96, 154Maharashtra Ownership Flats Act, 1963 — Section 7Constitution Of India, 1950 — Article 226, 227
High Courts26 Jul 2019
Ravindra Pralhadrao Khare Vs State Of Maharashtra Through Its Secretary Tribal Development Department And Others
Bombay High Court · (2019) 07 BOM CK 0239
Constitution Of India, 1950 — Article 341, 341(1), 342
High Courts26 Jul 2019
Balasaheb Devram Wagh And Others Vs Karmaveer Kakasaheb Wagh Sahakari Karkhana Ltd. And Others
Bombay High Court · (2019) 07 BOM CK 0237
Maharashtra Co-operative Societies Act, 1960 — Section 73H, 73(i)(b), 102, 102(1)(a), 105, 109, 109(2), 109(3), 110, 157Multi-State Co-operative Societies Act, 1984 — Section 36, 37, 99, 99(2)
High Courts26 Jul 2019Partly Allowed
Ganpat And Ors Vs State Of Maharashtra Through The District Collector And Others
Bombay High Court · (2019) 07 BOM CK 0201
Land Acquisition Act, 1894 — Section 4, 11, 18, 28, 34
High Courts26 Jul 2019Partly Allowed
Veronica Kashinath Pandit Vs Sai Baba Sansthan Vishwastha Vyavastha Through its Chief Executive Officer
Bombay High Court · (2019) 07 BOM CK 0190
High Courts26 Jul 2019Dismissed
Western Coalfields Limited Vs Neeta And Ors
Bombay High Court · (2019) 07 BOM CK 0164
Indian Penal Code, 1860 — Section 279, 304A, 337Workmen's Compensation Act, 1906 — Section 8Motor Vehicles Act, 1988 — Section 166, 167
High Courts26 Jul 2019Allowed
Kishore Khanchand Wadhwani And Anr Vs State Of Maharashtra
Bombay High Court · (2019) 07 BOM CK 0141
Prevention Of Corruption Act, 1988 — Section 2(c), 7, 8, 9, 10, 11, 12, 13, 13(2), 13(1)(d), 15, 19, 24Indian Penal Code, 1860 — Section 107, 109, 120B, 193, 196, 200, 465, 467, 471Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts26 Jul 2019Partly Allowed
Rajhans R. Vhatkar And Ors Vs Rajaram Shivaji Pol And Ors
Bombay High Court · (2019) 07 BOM CK 0138
Maharashtra Tenancy And Agricultural Lands Act, 1948 — Section 32, 32(P)(2)(b), 32O, 32P, 32G, 32M, 32O(1), 32O(1)(A), 85(A)Maharashtra Land Revenue Code, 1966 — Section 257Constitution Of India, 1950 — Article 141, 227
High Courts25 Jul 2019
Shilpi Constructions Engineers & Contractors through Sole Proprietor Mr. Gaddigaiah R. Kurudimath Vs Welspun Group And Others
Bombay High Court · (2019) 07 BOM CK 0238
Arbitration And Conciliation Act, 1996 — Section 7(5), 9, 11, 11(8), 12(1)
High Courts25 Jul 2019Allowed
Ranjanabai Tukaram Jatale Vs Union Of India Through General Manager
Bombay High Court · (2019) 07 BOM CK 0236
Railways Act, 1989 — Section 123(c), 124(a)Motor Vehicles Act, 1988 — Section 163A
High Courts25 Jul 2019Dismissed
VVF Limited Employees' Union And Ors Vs VVF India Ltd. And Another
Bombay High Court · (2019) 07 BOM CK 0235
Industrial Disputes Act, 1947 — Section 10AConstitution Of India, 1950 — Article 226, 227
High Courts25 Jul 2019Dismissed/Partly Allowed
Vaibhav And Others Vs State Of Maharashtra Through Police Inspector And Another
Bombay High Court · (2019) 07 BOM CK 0233
Code Of Criminal Procedure, 1973 — Section 173, 482, 498AIndian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Hindu Marriage Act, 1995 — Section 13(1)(1A)
High Courts25 Jul 2019Allowed
Navinchandra Khimchand Shah And Another Vs Putco Pvt. Ltd. And Others
Bombay High Court · (2019) 07 BOM CK 0231
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 17(a), Order 3 Rule 1, Order 13 Rule 1, Order 13 Rule 2, Order 7 Rule 14, Order 8 Rule 1A, Order 6 Rule 17, Order 18 Rule 17Advocates Welfare Act, 2001 — Section 2(m)Army Act, 1950 — Section 138(2)
High Courts25 Jul 2019Dismissed
Dhiraj Udayrao Borse And Others Vs State Of Maharashtra Through Its Principal Secretary Higher And Technical Education Department And Others
Bombay High Court · (2019) 07 BOM CK 0230
Maharashtra Universities Act, 1994 — Section 2(5), 2(14, 2(15), 2(23), 3, 4, 5, 6, 7, 8, 9, 31, 31(zb), 33(r), 71, 86, 122Companies Act, 2013 — Section 8Maharashtra Public University Act, 2016 — Section 10, 147
High Courts25 Jul 2019Dismissed/Partly Allowed
Dnyaneshwar Manjabapu Bange And Ors Vs State Of Maharashtra Through Police Station Officer
Bombay High Court · (2019) 07 BOM CK 0229
Indian Penal Code, 1860 — Section 376, 376(2), 376(2)(i), 376(2)(n), 166A, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376Da, 376DB, 376E, 509Protection Of Children From Sexual Offences Act, 2012 — Section 4, 9(i), 42, 42ACode Of Criminal Procedure, 1973 — Section 164
High Courts25 Jul 2019Allowed
Sane De Menezes Guerreiro Antao And Others Vs Srihari Subrai Naik Kurade And Others
Bombay High Court · (2019) 07 BOM CK 0220
High Courts25 Jul 2019
Vijay Vasudev Rane And Ors Vs Shashikant Bhaskar Nirgudkar And Ors
Bombay High Court · (2019) 07 BOM CK 0175
Maharashtra Public Trusts Act, 1950 — Section 22, 22(1), 22(3), 66, 70Maharashtra Co-Operative Societies Act, 1960 — Section 22(1)Constitution Of India, 1950 — Article 226