High Courts26 Sept 2019
Berger Becker Coatings Pvt. Ltd Vs State Of Goa And Anr
Bombay High Court · (2019) 09 BOM CK 0151
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 446 of 3,651
High Courts26 Sept 2019Dismissed
Sumedh Shetye Vs State
Bombay High Court · (2019) 09 BOM CK 0150
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts26 Sept 2019Allowed
Sharifabee Mohd. Sharif And Ors Vs Vinayak K. Zade And Ors
Bombay High Court · (2019) 09 BOM CK 0125
Motor Vehicles Act, 1988 — Section 140
High Courts26 Sept 2019Allowed
Shehzad Valimohammad Merchant Vs Saiyed Ghulam Abbas Zaidi & Anr
Bombay High Court · (2019) 09 BOM CK 0117
Negotiable Instruments Act, 1881 — Section 138, 138(b), 138(c), 141, 142
High Courts26 Sept 2019Dismissed
Vidarbha Irrigation Development Corporation Vs Madhukar Natthuji Gole And Ors
Bombay High Court · (2019) 09 BOM CK 0107
Land Aquisition Act, 1894 — Section 4, 54
High Courts26 Sept 2019Allowed
M/s. Shriram General Insurance Company Limited Vs Chandrakala Atmaram Mohite And Ors
Bombay High Court · (2019) 09 BOM CK 0101
Motor Vehicles Act, 1988 — Section 140, 166
High Courts26 Sept 2019Dismissed
Vasant Khela Sarak And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 09 BOM CK 0094
High Court Appellate Side Service Rules, 2000 — Rule 13, 19, 24, 60Constitution Of India, 1950 — Article 229, 309
High Courts25 Sept 2019Dismissed
M/s Kundil Sponge Iron Limited And Anr Vs Board Of Trustees Of The Mormugao Port Trust And Anr
Bombay High Court · (2019) 09 BOM CK 0149
Major Port Trusts Act, 1963 — Section 42, 47A, 48, 48(1), 48(1)(d)Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts25 Sept 2019Allowed
Shabeer Mohamad Aenapure Vs Bhairao Shripad Natekar
Bombay High Court · (2019) 09 BOM CK 0148
Goa Daman And Diu Buildings (Lease Rent And Eviction) Control Act, 1968 — Section 32, 32(4)Constitution Of India, 1950 — Article 226, 227
High Courts25 Sept 2019Disposed Of
Mahesh Laxman Kankonkar Vs State Of Goa And Ors
Bombay High Court · (2019) 09 BOM CK 0147
University Grants Commission Act, 1956 — Section 3Constitution Of India, 1950 — Article 226
High Courts25 Sept 2019
Roshan Luke Mathias Vs Village Panchayat Of Candolim And Anr
Bombay High Court · (2019) 09 BOM CK 0146
Right To Information Act, 2005 — Section 2(h), 4, 4(2), 4(3), 4(4), 4(1)(a), 4(1)(b), 4(1)(c), 4(1)(d)
High Courts25 Sept 2019Dismissed
Kalpana Rajendra Kothari And Ors Vs Santosh Arvind Jangam And Anr
Bombay High Court · (2019) 09 BOM CK 0127
Motor Vehicles Act, 1988 — Section 166Evidence Act, 1872 — Section 145Code Of Civil Procedure, 1908 — Section Order 41 Rule 27
High Courts25 Sept 2019Dismissed
Bhagwati Bhuvan Co-operative Housing Society Limited Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 09 BOM CK 0124
Maharashtra Co-operative Societies Act, 1960 — Section 154Constitution Of India, 1950 — Article 226
High Courts25 Sept 2019Disposed Of
Mohammad Zuber Farooqi And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 09 BOM CK 0118
Protection Of Women From Domestic Violence Act, 2005 — Section 12Indian Penal Code, 1860 — Section 498A
High Courts24 Sept 2019Dismissed
M/S. Betts India Pvt Ltd Vs Commissioner Of Central Excise
Bombay High Court · (2019) 09 BOM CK 0145
Cenvat Credit Rules, 2004 — Rule 3(5)
High Courts24 Sept 2019Dismissed
Miss Anum Bashir Shaikh Vs Union Of India And Ors
Bombay High Court · (2019) 09 BOM CK 0112
Indian Medicine Central Council Act, 1970 — Section 36(1)(i), 36(1)(j), 36(1)(k)Constitution Of India, 1950 — Article 226
High Courts24 Sept 2019Dismissed
New India Assurance Company Ltd Vs Mayabai widow Of Dnyaneshwar And Ors
Bombay High Court · (2019) 09 BOM CK 0096
High Courts24 Sept 2019Allowed/Disposed Of
M/s Shriram Insurance Company Ltd And Ors Vs Vanita And Ors
Bombay High Court · (2019) 09 BOM CK 0091
High Courts24 Sept 2019Disposed Of
Rashtriya Mul Niwasi Bahujan Karmachari Sangh Vs Hotel Tri Star Inn Pvt. Ltd.
Bombay High Court · (2019) 09 BOM CK 0088