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Bombay High Court judgments

73,005 judgments · page 444 of 3,651

High Courts07 Oct 2019

Sandeep Patil And Ors Vs Union Of India And Others

Bombay High Court · (2019) 10 BOM CK 0023

Customs Act, 1962 — Section 2, 2(11), 2(13), 12, 46, 58A, 59, 60, 68, 77Central Goods And Services Tax Act, 2017 — Section 1(2), 2(79), 2(109), 7(2), 16(1), 17(2), 55, 103Bombay Sales Tax Act, 1953 — Section 46
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High Courts01 Oct 2019Allowed

Yusuji Hinagata Vs State And Anr

Bombay High Court · (2019) 10 BOM CK 0125

Code Of Criminal Procedure, 1973 — Section 313, 374Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 20(b)(ii)(B), 50
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High Courts01 Oct 2019Allowed

Shaikh Salim Shaikh Amir Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 10 BOM CK 0115

Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i), 2(i)(viii), 47, 47(1)Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution Of India, 1950 — Article 226
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