High Courts11 Oct 2019Dismissed
Vijay Kumar Prasad Vs Oil & Natural Gas Corporation Ltd And Ors
Bombay High Court · (2019) 10 BOM CK 0004
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 443 of 3,651
High Courts10 Oct 2019Allowed
Samaj Bhushan Griha Vs Shankar And Ors
Bombay High Court · (2019) 10 BOM CK 0113
Code Of Civil Procedure, 1908 — Order 12 Rule 4, Order 1 Rule 10(4), Order 5 Rule 1, Order 9 Rule 9, Order 9 Rule 4, Order 9 Rule 2, Order 9 Rule 8, Order 43 Rule 1(c)
High Courts10 Oct 2019Allowed
Ghanshyam Deoram Gaikwad Vs Samshon John Gaikwad And Anr
Bombay High Court · (2019) 10 BOM CK 0065
Bombay Stamp Act, 1958 — Section 34, 35Registration Act, 1908 — Section 17, 49Transfer Of Property Act, 1882 — Section 53A, 54, 55
High Courts10 Oct 2019Allowed/Dismissed
Sau. Yamini And Ors Vs Satyanarayan And Ors
Bombay High Court · (2019) 10 BOM CK 0060
Maharashtra Rent Control Act, 1999 — Section 34(iv)
High Courts10 Oct 2019Disposed Of
Ku. Arti Prakashrao Bankar And Ors Vs Sachin Ambadas Thosare And Ors
Bombay High Court · (2019) 10 BOM CK 0052
Motor Vehicle Act, 1988 — Section 140, 166
High Courts10 Oct 2019Dismissed
Manipal Soubhagya Nidhi Ltd And Ors Vs Ramesh Prabhu And Ors
Bombay High Court · (2019) 10 BOM CK 0022
Indian Penal Code, 1860 — Section 34, 403, 405, 406, 419, 420, 425, 426Code Of Criminal Procedure, 1973 — Section 244, 245, 245(2)
High Courts10 Oct 2019Allowed
M.S. Banga And Ors Vs Pawan Gulzarilal Chopra And Anr
Bombay High Court · (2019) 10 BOM CK 0021
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts10 Oct 2019Disposed Of
Bombay Salesian Society Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 10 BOM CK 0006
Maharashtra Regional And Town Planning Act, 1966 — Section 2(19), 31, 38, 125, 126, 126(2), 126(4), 127, 127(1), 127(2), 136, 136(1)(a)Maharashtra State Road Transport Corporation Act, 1950 — Section 3Code Of Civil Procedure, 1908 — Order 29 Rule 1
High Courts10 Oct 2019Allowed
Parasmal Daulatram Jain Vs Rameshwar Rathanlal Karwa
Bombay High Court · (2019) 10 BOM CK 0005
Code Of Criminal Procedure, 1973 — Section 148Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10Constitution Of India, 1950 — Article 227
High Courts09 Oct 2019Dismissed
New India Assurance Co. Ltd. And Ors Vs Umedlal Samanaji Oswal (Since Deceased Through Legal Heirs) And Ors
Bombay High Court · (2019) 10 BOM CK 0118
Motor Vehicles Act, 1988 — Section 166, 168, 173Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts09 Oct 2019
Shaikh Abdul Razak Yaseen Patel And Ors Vs Sayyad Murad Syed Irfan Ali And Ors
Bombay High Court · (2019) 10 BOM CK 0067
Maharashtra Public Trusts Act, 1950 — Section 24, 40, 41, 41C, 43(2)(a), 43(2)(c), 50A, 70, 70A, 72, 72(1), 72(2), 72(3), 72(4), 76, 76(1)Code Of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 23, Order 41 Rule 27Constitution Of India, 1950 — Article 141
High Courts09 Oct 2019Dismissed
Kusumtai And Ors Vs Union Of India And Ors
Bombay High Court · (2019) 10 BOM CK 0066
Railways Act, 1989 — Section 124AInterest Act, 1978 — Section 3Code Of Civil Procedure, 1908 — Section 34
High Courts09 Oct 2019Allowed
Dr. Zishan Hussain Azhar Hussain Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 10 BOM CK 0058
Maharashtra Municipal Corporations Act, 1949 — Section 63(1), 63(5), 129, 129(1), 129(2), 134, 135, 137, 148A, 148C, 453Code Of Civil Procedure, 1908 — Section 2(54), 11, 99, 150Madras District Municipalities Act, 1920 — Section 82
High Courts09 Oct 2019Dismissed
Mrinall Shashi Shekhar Vs Election Commission Of India And Anr
Bombay High Court · (2019) 10 BOM CK 0057
Representation Of The People Act, 1951 — Section 77, 78, 78AConstitution Of India, 1950 — Article 14, 21, 226, 324, 324(1)
High Courts09 Oct 2019Dismissed
Bhatia Coal Washeries Ltd Vs Maharashtra State Mining Corporation Ltd And Ors
Bombay High Court · (2019) 10 BOM CK 0056
High Courts09 Oct 2019Dismissed
Seema Satyawan Bhadekar Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 10 BOM CK 0007
Constitution Of India, 1950 — Article 32, 226
High Courts07 Oct 2019Dismissed
Thomas George D'Souza Vs State Of Goa And Ors
Bombay High Court · (2019) 10 BOM CK 0132
Constitution Of India, 1950 — Article 226
High Courts07 Oct 2019Dismissed
Hrushikesh Rangraoji Mete And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 10 BOM CK 0053
Constitution Of India, 1950 — Article 14
High Courts07 Oct 2019
Municipal Corporation Of Greater ) Mumbai Vs Walter Bau AG (i.I.)
Bombay High Court · (2019) 10 BOM CK 0050
Arbitration And Conciliation Act, 1996 — Section 33(1), 33(1)(a), 33(2), 33(4), 31(5), 33(7), 33, 34, 34(3)
High Courts07 Oct 2019Allowed
Mohan Nambiar And Ors Vs State Of Maharashtra
Bombay High Court · (2019) 10 BOM CK 0024
Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 2(c), 2(e), 3, 4Indian Penal Code, 1860 — Section 34, 406, 420, 421Code Of Criminal Procedure, 1973 — Section 156(3), 239