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Bombay High Court judgments

73,005 judgments · page 448 of 3,651

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High Courts19 Sept 2019Allowed

Mira And Ors Vs Union Of India

Bombay High Court · (2019) 09 BOM CK 0067

Railways Act, 1989 — Section 123(c), 124(a)Motor Vehicles Act, 1988 — Section 163A
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High Courts19 Sept 2019Dismissed

Gondia Beedi Leaves Contractors Association Vs Union Of India And Ors

Bombay High Court · (2019) 09 BOM CK 0065

Income Tax Act, 1961 — Section 206, 206C, 206(1), 206(1A), 206C(1A), 271CAMaharashtra Forest Produce (Regulation Of Trade) Act, 1969 — Section 3, 4, 4(1), 11Central Sales Tax Act, 1956 — Section 8(1)(b), 8(3)(b)
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High Courts19 Sept 2019Dismissed

Sunita Devi Samarjit Singh And Anr Vs State Of Maharashtra

Bombay High Court · (2019) 09 BOM CK 0064

Indian Penal Code, 1860 — Section 34, 366A, 370(1)(A)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 7(1)(b), 17Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 17
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High Courts19 Sept 2019

Harshad Anil Kale And Anr Vs State Of Maharashtra (Through The Economic Offences Wings) And Ors

Bombay High Court · (2019) 09 BOM CK 0063

Indian Penal Code, 1860 — Section 34, 406, 420, 452, 465, 466, 467, 468, 471Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Act, 1971 — Section 3A, 3K, 35Code Of Criminal Procedure, 1973 — Section 154, 156(3), 173(8), 482
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High Courts18 Sept 2019Disposed Of

Maria A. Pires And Ors Vs State Of Goa And Ors

Bombay High Court · (2019) 09 BOM CK 0143

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High Courts18 Sept 2019Allowed

Satyanarayan Rajaram Chinta & Ors Vs Marvel Realtors & Developers Ltd. & Ors

Bombay High Court · (2019) 09 BOM CK 0113

Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(4), 11(6), 11(6A), 11(8), 12(1), 20Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 137
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High Courts18 Sept 2019Dismissed

Ambashankar Jaduram Trivedi & Company Vs Kartar Singh Gulab Singh And Ors

Bombay High Court · (2019) 09 BOM CK 0109

Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 11, 11A, 11(1)(e), 11(2), 12, 12(2), 12(3), 12(3)(a), 12(3)(b), 15, 15(2)Code Of Civil Procedure, 1908 — Section 115Transfer Of Property Act, 1882 — Section 106
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High Courts18 Sept 2019Partly Allowed

Anil Son Of Parmanand Dubey And Ors Vs Divisional Manager And Ors

Bombay High Court · (2019) 09 BOM CK 0074

Motor Vehicles Act, 1988 — Section 140
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High Courts18 Sept 2019Disposed Off

Asha Patil @ Asha Sagar Rathi Vs State Of Maharashtra

Bombay High Court · (2019) 09 BOM CK 0071

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 10, 16, 17
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High Courts18 Sept 2019Dismissed/Disposed Off

New India Assurance Co. Ltd And Ors Vs Ujjawala And Ors

Bombay High Court · (2019) 09 BOM CK 0068

Motor Vehicles Act, 1988 — Section 128, 129, 166Motor Vehicles Rules, 1989 — Section 498A
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High Courts18 Sept 2019Dismissed

M/S New Power Supply, A Partnership Concern Vs Deputy Regional Director & Another

Bombay High Court · (2019) 09 BOM CK 0059

Employees State Insurance (ESI) Act, 1948 — Section 2A, 75(1)(g)
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High Courts18 Sept 2019Allowed

Hemchandra Madhukar Shaligram And Ors Vs Sonal Sanjeeva Shetty And Ors

Bombay High Court · (2019) 09 BOM CK 0057

Maharashtra Co operative Societies Act, 1960 — Section 78, 78A, 78A(1), 78A(1)(a), 78A(1)(b), 89A, 154Maharashtra Co-operative Societies Rules, 1961 — Rule 63A, 64Constitution Of India, 1950 — Article 227, 243ZL
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High Courts17 Sept 2019Dismissed

Goa Foundation And Anr Vs Panchayat Of Morjim Through Its Secretary And Ors

Bombay High Court · (2019) 09 BOM CK 0142

Goa Town And Country Planning Act, 1974 — Section 7, 8, 15, 16B, 17Water (Prevention & Control Of Pollution) Act, 1974 — Section 36Air (Prevention And Control Of Pollution) Act, 1981 — Section 21
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High Courts17 Sept 2019Dismissed

Fabrica de Gas Carbonico Pvt. Ltd. Vs Director

Bombay High Court · (2019) 09 BOM CK 0141

Constitution Of India, 1950 — Article 14
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High Courts17 Sept 2019Disposed Of

Wildlife Of Netravali Wildlife Sanctuary And Anr Vs Chief Wildlife Warden And Ors

Bombay High Court · (2019) 09 BOM CK 0140

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High Courts17 Sept 2019

M/s. Mohit Ispat Ltd Vs State Of Goa And Ors

Bombay High Court · (2019) 09 BOM CK 0139

Goa Tax On Entry Of Goods Act, 2000 — Section 28, 29, 29(7), 30(3), 31(7)
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High Courts17 Sept 2019Disposed Of

M/s. West Coast Ingots Pvt. Ltd Vs State Of Goa And Ors

Bombay High Court · (2019) 09 BOM CK 0138

Goa Tax On Entry Of Goods Act, 2000 — Section 28, 28(1), 28(3), 28(3)(a), 28(3)(b), 29, 30, 31, 32, 33, 34
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High Courts17 Sept 2019Dismissed

State Of Maharashtra And Ors Vs Ravsaheb Aabaji Vasagadekar

Bombay High Court · (2019) 09 BOM CK 0121

Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 20Maharashtra Co-Operative Societies Act, 1960 — Section 91
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High Courts17 Sept 2019Disposed Of

Darshan Harbans Singh And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 09 BOM CK 0120

Indian Penal Code, 1860 — Section 34, 307, 308Code Of Criminal Procedure, 1973 — Section 290, 291, 291A, 291A(2)
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High Courts17 Sept 2019Dismissed

Gorakhnath Dattatraya Hingde And Ors Vs Babaseheb Rakhmaji Devre And Ors

Bombay High Court · (2019) 09 BOM CK 0114

Constitution Of India, 1950 — Article 227
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