High Courts20 Feb 1906Allowed
Bhau Mangesh Wagle Vs Ahmedbhoy Habibbhoy
Bombay High Court · (1906) 8 BOMLR 312
Mamlatdars Court Act, 1906 — Section 4
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,646 of 3,651
High Courts19 Feb 1906
Nilawa Bharma Bashya Vs Krishnappa Huwappa Maistri
Bombay High Court · (1906) 8 BOMLR 350
High Courts16 Feb 1906Dismissed
Gangamoyi Debi Vs Troiluckhya Nath Chowdhry
Bombay High Court · (1906) 8 BOMLR 375
High Courts15 Feb 1906
In Re: Venganat Swaroopathil and Valia Nambidi
Bombay High Court · (1906) 8 BOMLR 374
High Courts15 Feb 1906
Emperor Vs Kavtik Chaitram and Narayan Baldev Palwa
Bombay High Court · (1906) 8 BOMLR 241
Bombay Regulation Act, 1827 — Section 27
High Courts14 Feb 1906
Emperor Vs Ismail Rustomkhan
Bombay High Court · (1906) 8 BOMLR 236
Penal Code, 1860 (IPC) — Section 372, 373
High Courts14 Feb 1906
Emperor Vs Bhaskar Balvant Bhopatkar
Bombay High Court · (1906) 8 BOMLR 421
Penal Code, 1860 (IPC) — Section 124A
High Courts13 Feb 1906
Venkappa Timappa Vs Fakirgowda Govindgowda
Bombay High Court · (1906) 8 BOMLR 346
High Courts26 Jan 1906Allowed
Keshavrao Bhagvant Vs Raya Pandu
Bombay High Court · (1906) 8 BOMLR 287
Evidence Act, 1872 — Section 92
High Courts25 Jan 1906
Kashinath Shamji Vs Chimnaji Sadashiv
Bombay High Court · (1906) 8 BOMLR 268
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts25 Jan 1906
The Surat City Municipality Vs Chunilal Maneklal Gandhi
Bombay High Court · (1906) 8 BOMLR 209
High Courts23 Dec 1905Allowed
Emperor Vs Sakharam Ganu
Bombay High Court · (1906) 8 BOMLR 120
Penal Code, 1860 (IPC) — Section 376
High Courts20 Dec 1905
In Re: Manekji Cawasjee
Bombay High Court · (1906) 8 BOMLR 85
Insolvency Act, 1848 — Section 36
High Courts19 Dec 1905
In Re: Mowjee Liladhar
Bombay High Court · (1906) 8 BOMLR 32
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 195, 211
High Courts18 Dec 1905
Shaw Wallace and Co. Vs Gordhandas Khatao
Bombay High Court · (1906) 8 BOMLR 56