High Courts21 Jun 1906Dismissed
Kannepalli Suryanarayana Vs Pucha Venkataramana
Bombay High Court · (1906) 8 BOMLR 700
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,644 of 3,651
High Courts21 Jun 1906Dismissed
Sirdar Meru Vs Jetha Bhai Amirbhai
Bombay High Court · (1906) 8 BOMLR 513
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts21 Jun 1906Dismissed
Bhudilal Manji Vs Morarji Premji
Bombay High Court · (1906) 8 BOMLR 522
High Courts21 Jun 1906
Abaji Annaji Vs Luxman Tukaram
Bombay High Court · (1906) 8 BOMLR 553
Evidence Act, 1872 — Section 92
High Courts15 Jun 1906Allowed
Raghunathji Mulchand Vs Varjiwandas Madanjee
Bombay High Court · (1906) 8 BOMLR 525
Evidence Act, 1872 — Section 111
High Courts15 Jun 1906Dismissed
Emperor Vs Mahamadbuksh Karimbuksh
Bombay High Court · (1906) 8 BOMLR 507
Criminal Procedure Code, 1898 (CrPC) — Section 188Evidence Act, 1872 — Section 29Extradition Act, 1903 — Section 10
High Courts12 Jun 1906Dismissed
Maharaj Kumar Babu Ganeswar Vs Mohunt Ganesh Das
Bombay High Court · (1906) 8 BOMLR 719
Public Demands Recovery Act — Section 17
High Courts25 May 1906Allowed
Maniram Vs Seth Rupchand
Bombay High Court · (1906) 8 BOMLR 501
Limitation Act, 1908 — Section 19
High Courts24 May 1906Dismissed
Ramanathan Chetti Vs Murugappa Chetti
Bombay High Court · (1906) 8 BOMLR 498
High Courts17 May 1906Dismissed
Vasudeva Modeliar Vs Shadagopa Modeliar
Bombay High Court · (1906) 8 BOMLR 497
High Courts10 May 1906
Auseri Lal Vs Raja Maneshar Bakhsh
Bombay High Court · (1906) 8 BOMLR 491
Contract Act, 1872 — Section 16
High Courts09 May 1906Allowed
Bai Kesserbai Vs Hunsraj Morarji
Bombay High Court · (1906) 8 BOMLR 446
High Courts04 May 1906
In Re: Kalidas Rewadas
Bombay High Court · (1906) 8 BOMLR 477
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Apr 1906
The Municipal Commissioner Vs Mathoorabai
Bombay High Court · (1906) 8 BOMLR 457
City of Bombay Municipal Council Act, 1988 — Section 3
High Courts17 Apr 1906
Emperor Vs Nensi Hansraj
Bombay High Court · (1906) 8 BOMLR 420
Criminal Procedure Code, 1898 (CrPC) — Section 497(i)
High Courts11 Apr 1906
Emperor Vs H.C. Bayne
Bombay High Court · (1906) 8 BOMLR 414
Penal Code, 1860 (IPC) — Section 279
High Courts09 Apr 1906Allowed
Musammat Lali Vs Murli Dhar
Bombay High Court · (1906) 8 BOMLR 402
Evidence Act, 1872 — Section 35
High Courts05 Apr 1906
Sorabji Cursetji Vs The Scinde and Punjab Cotton Press Co. Ltd.
Bombay High Court · (1906) 8 BOMLR 478
Companies Act, 1956 — Section 78
High Courts28 Mar 1906Dismissed
Lalbhai Mulchand Vs Mansukh Raichand
Bombay High Court · (1906) 8 BOMLR 482