High Courts18 Dec 1906Dismissed
Jonnalagadda Venkamma Vs Jonnalagadda Subrahmaniam
Bombay High Court · (1907) 9 BOMLR 89
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,639 of 3,651
High Courts16 Dec 1906
Emperor Vs Ramkrishna Yeshwant Adarkar
Bombay High Court · (1907) 9 BOMLR 33
Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Dec 1906Allowed
Rani Chandra Kunwar Vs Chaudhuri Narpat Singh and Raja Makund Singh
Bombay High Court · (1907) 9 BOMLR 267
High Courts14 Dec 1906Dismissed
Shahar Banoo Vs Aga Mahomed Jaffer Bindaneem
Bombay High Court · (1907) 9 BOMLR 85
High Courts14 Dec 1906
Emperor Vs Abdul Satar Ilahibax
Bombay High Court · (1907) 9 BOMLR 30
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 399
High Courts14 Dec 1906Dismissed
Rani Sundar Koer Vs Rai Sham Krishen Rai Sham Krishen Vs Rani Sundar Koer
Bombay High Court · (1907) 9 BOMLR 304
Contract Act, 1872 — Section 16
High Courts14 Dec 1906Dismissed
Gujrajmati Teorain Vs Saiyid Akbar Husain
Bombay High Court · (1907) 9 BOMLR 83
High Courts14 Dec 1906
Bomanji Cowasjee Vs The Chief Judge and C. of The Chief Court
Bombay High Court · (1907) 9 BOMLR 3
Evidence Act, 1872 — Section 155(3), 157
High Courts14 Dec 1906Dismissed
In Re: S.B. Sarbadhicary
Bombay High Court · (1907) 9 BOMLR 9
Letters Patent Act, 1865 — Section 8
High Courts13 Dec 1906
Emperor Vs Hari Ramji
Bombay High Court · (1907) 9 BOMLR 27
Evidence Act, 1872 — Section 114, 14(a)
High Courts12 Dec 1906
Damodar Sakarchand Vs Vyanku Gangaram
Bombay High Court · (1907) 9 BOMLR 199
Transfer of Property Act, 1882 — Section 90
High Courts07 Dec 1906
Emperor Vs Isap Mahmad
Bombay High Court · (1907) 9 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 199, 238
High Courts04 Dec 1906
In Re: Government and Dayal Mulji
Bombay High Court · (1907) 9 BOMLR 99
Land Acquisition Act, 1894 — Section 18
High Courts04 Dec 1906
Dhanjibhoy Raghoo Vs Meherally Moraj
Bombay High Court · (1907) 9 BOMLR 901
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts03 Dec 1906
Ralli Brothers Vs Noor Mahomed
Bombay High Court · (1906) 8 BOMLR 955
Arbitration Act, 1899 — Section 19
High Courts29 Nov 1906
Emperor Vs Tulsidas Chhaganlal
Bombay High Court · (1906) 8 BOMLR 951
Penal Code, 1860 (IPC) — Section 408
High Courts29 Nov 1906
Pita Moti Vs Chunilal Harakhchand
Bombay High Court · (1907) 9 BOMLR 15
Civil Procedure Code, 1882 — Section 244
High Courts27 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 122
Stamp Act, 1899 — Section 35(a), 38(2)