High Courts04 Oct 1906
Mahamad Amin Vs Husan Mahamad
Bombay High Court · (1907) 9 BOMLR 65
Evidence Act, 1872 — Section 13, 40, 43
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,641 of 3,651
High Courts01 Oct 1906
Mancherji Hormusji Vs Thakordas Hurkisondas
Bombay High Court · (1906) 8 BOMLR 963
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts01 Oct 1906Dismissed
Waman Hari Deshpande Vs Hari Vithal Parulekar
Bombay High Court · (1906) 8 BOMLR 932
Civil Procedure Code, 1882 — Section 253
High Courts28 Sept 1906
Kalidas Lalbhai Vs Tribhuwandas Bhagwandas
Bombay High Court · (1906) 8 BOMLR 869
Stamp Act, 1899 — Section 2(15)
High Courts26 Sept 1906
Emperor Vs Nandeyappagowda Shiddangowda
Bombay High Court · (1906) 8 BOMLR 851
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 425
High Courts25 Sept 1906Dismissed
Emperor Vs Punamchand Hirachand
Bombay High Court · (1906) 8 BOMLR 847
Criminal Procedure Code, 1898 (CrPC) — Section 250(a)
High Courts25 Sept 1906
Raghavji Vizpal Vs Narandas Parmanandas
Bombay High Court · (1906) 8 BOMLR 921
High Courts20 Sept 1906Dismissed
Pandurang Jaswant Vs Sakharchand Malji
Bombay High Court · (1906) 8 BOMLR 861
High Courts19 Sept 1906
Narayan Ganpatbhat Vs Timmaya Subhaya
Bombay High Court · (1906) 8 BOMLR 807
Civil Procedure Code, 1882 — Section 253Limitation Act, 1963 — Article 179
High Courts18 Sept 1906Dismissed
Bhimrao Ramrao Vs Ayyappa Yellappa
Bombay High Court · (1906) 8 BOMLR 858
Limitation Act, 1963 — Section 5
High Courts18 Sept 1906
Tyeb Beg Mahomed Vs Allibhai Mangalji
Bombay High Court · (1906) 8 BOMLR 803
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts18 Sept 1906Dismissed
Chunilal Maneklal Gandhi Vs Kirpashankar Bhagwanji Vyas
Bombay High Court · (1906) 8 BOMLR 838
High Courts17 Sept 1906Dismissed
Hari Govind Joshi Vs Ramchandra Narayan
Bombay High Court · (1906) 8 BOMLR 873
Criminal Procedure Code, 1898 (CrPC) — Section 317
High Courts12 Sept 1906
Francis Ghosal Vs Gabri Ghosal
Bombay High Court · (1906) 8 BOMLR 770
Succession Act, 1925 — Section 25, 46
High Courts12 Sept 1906
Krishnabai Vs Hari Govind and Another
Bombay High Court · (1907) ILR (Bom) 15
Civil Procedure Code, 1882 — Section 375
High Courts11 Sept 1906Dismissed
Ramappa Dareppa Vs Bharma Rama
Bombay High Court · (1906) 8 BOMLR 842
High Courts10 Sept 1906
Pannalal Vrajlal Vs Kalu Nhanu Vani
Bombay High Court · (1906) 8 BOMLR 798
Dekkhan Agriculturists Relief Act, 1879 — Section 12