COURT ARCHIVE

Bombay High Court judgments

73,004 judgments · page 362 of 3,651

High Courts09 Nov 2021Dismissed

Liladhar Ladappa Kendole Vs Solapur Janata Sahakari Bank Ltd And Others

Bombay High Court · (2021) 11 BOM CK 0041

Constitution Of India, 1950 — Article 226, 227Security Interest (Enforcement) Rule, 2002 — Rule 8(1)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 14(1)(a)(b), 17, 18, 26D, 31

High Courts08 Nov 2021

Amit Anant Donde Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0036

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 395, 406, 420Arms Act, 1959 — Section 3, 25

High Courts08 Nov 2021Disposed Of

Ghanashyam Bhagwan Aayeer Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0035

High Courts08 Nov 2021

Maharashtra State Road Transport Corporation Vs Sangharsh ST Kamgar Sanghatana And Ors

Bombay High Court · (2021) 11 BOM CK 0034

High Courts08 Nov 2021

MSRTC Vs Sangharsh St. Kargar Sanghatana And Others

Bombay High Court · (2021) 11 BOM CK 0033

High Courts07 Nov 2021Disposed Of

Directorate Of Enforcement Vs State Of Maharashtra & Anr

Bombay High Court · (2021) 11 BOM CK 0025

Prevention Of Money Laundering Act, 2002 — Section 65Code Of Criminal Procedure, 1973 — Section 167(2), 397, 401

High Courts06 Nov 2021

Sunil Devakinandan Zawar Vs State Of Maharashtra & Ors

Bombay High Court · (2021) 11 BOM CK 0026

High Courts05 Nov 2021Disposed Of

Bhagwanrao Ramchandrarao Patil And Others Vs State Of Maharashtra And Others

Bombay High Court · (2021) 11 BOM CK 0028

Constitution Of India, 1950 — Article 226, 227, 243O, 243(b), 329(b)Banking Regulation Act, 1949 — Section 10AMarried Women's Property Act, 1874 — Section 15, 15A

High Courts04 Nov 2021Disposed Of

Tulsi Narla & Ors Vs State Of Maharashtra & Ors

Bombay High Court · (2021) 11 BOM CK 0023

High Courts04 Nov 2021

Raymond Limited Vs Dr. Vijaypat Singhania & Ors

Bombay High Court · (2021) 11 BOM CK 0019

High Courts04 Nov 2021

Maharashtra State Road Transport Corporation Vs Sangharsh St Kargar Sanghathan & Anr

Bombay High Court · (2021) 11 BOM CK 0018

High Courts03 Nov 2021Disposed Of

Sujay D. Gokarnkar Vs State Of Goa

Bombay High Court · (2021) 11 BOM CK 0032

High Courts03 Nov 2021Disposed Of

Ketan Kanakia And Others Vs State Of Goa

Bombay High Court · (2021) 11 BOM CK 0031

Indian Penal Code, 1860 — Section 34, 120B, 384, 385, 420

High Courts03 Nov 2021

Shakinabai Ajmuddin Mulani And Others Vs State Of Maharashtra And Ors

Bombay High Court · (2021) 11 BOM CK 0027

High Courts03 Nov 2021

Shekhar Gaonkar Vs State Of Goa

Bombay High Court · (2021) 11 BOM CK 0024

High Courts03 Nov 2021

Sabina Yusuf Lakdawala Vs State Of Maharashtra & Ors

Bombay High Court · (2021) 11 BOM CK 0022

High Courts03 Nov 2021

Kalpataru Properties (Thane) Pvt. Ltd. & Anr Vs Thane Municipal Corporation & Ors

Bombay High Court · (2021) 11 BOM CK 0021

High Courts03 Nov 2021

Maharashtra State Road Transport Corporation Vs Sangharsh ST Kamgar Sanghatana And Anr

Bombay High Court · (2021) 11 BOM CK 0020

High Courts02 Nov 2021

Malkapur Urban Co-Operative Bank Vs Vishal Baburao Phephale & Ors

Bombay High Court · (2021) 11 BOM CK 0030

Maharashtra Cooperative Societies Rules, 1961 — Rule 107(5)(e)

High Courts02 Nov 2021

Mayuri Subhash Dhokane-Kutwal Vs State Of Maharashtra And Others

Bombay High Court · (2021) 11 BOM CK 0015

Bombay Nursing Homes Registration Act, 1949 — Section 5