High Courts02 Nov 2021
Uddhav Balu @ Balasaheb Khedkar Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0007
Indian Penal Code, 1860 — Section 306, 506
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Bombay High Court judgments
73,004 judgments · page 363 of 3,651
High Courts02 Nov 2021
Rushikesh Sudhir Dahiwal And Others Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0006
Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506
High Courts02 Nov 2021
Chandrakant Prakash Shelke Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0005
Prevention Of Corruption Act, 1988 — Section 7(A), 12
High Courts02 Nov 2021
Ganesh Arjun Munde Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0004
Prevention Of Corruption Act, 1988 — Section 7
High Courts01 Nov 2021
Ramdas Prabhat Badak Vs State Of Maharashtra And Another
Bombay High Court · (2021) 11 BOM CK 0014
Indian Penal Code, 1860 — Section 363, 366A, 376, 376 (j)(k)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
High Courts01 Nov 2021
Devang Dinesh Parmar And Os Vs Mumbai Municipal Corporation And Ors
Bombay High Court · (2021) 11 BOM CK 0013
High Courts01 Nov 2021
Majmudar & Partners Vs Michael Marshall & Ors
Bombay High Court · (2021) 11 BOM CK 0012
Arbitration And Conciliation Act, 1996 — Section 9
High Courts01 Nov 2021
Aventisub LLC & Anr Vs Eris Healthcare Pvt. Ltd. & Anr
Bombay High Court · (2021) 11 BOM CK 0011
High Courts01 Nov 2021Disposed Of
Shama Chauhan Vs SEBI & Ors
Bombay High Court · (2021) 11 BOM CK 0010
High Courts01 Nov 2021
Reliance Industries Ltd And Others Vs State Of Maharashtra And Anr
Bombay High Court · (2021) 11 BOM CK 0003
High Courts01 Nov 2021
Sanjay Punamiya And Others Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0002
High Courts01 Nov 2021
DRT Anthea Aroma Chemicals Pvt. Ltd Vs Union Of India & Ors
Bombay High Court · (2021) 11 BOM CK 0001
Central Goods And Services Tax Act, 2017 — Section 83
High Courts29 Oct 2021Allowed
Sau. Premkaur Premsing Bawani And Others Vs State Of Maharashtra
Bombay High Court · (2021) 10 BOM CK 0147
Indian Penal Code, 1860 — Section 34, 302, 307, 498AEvidence Act, 1872 — Section 32(1), 80, 106Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Oct 2021Dismissed
Dattaram Hari Pandare Vs State Of Maharashtra
Bombay High Court · (2021) 10 BOM CK 0146
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts29 Oct 2021Dismissed/Disposed Of
Raju Savlaram Bachkar Vs State Of Maharashtra And Others
Bombay High Court · (2021) 10 BOM CK 0145
High Courts29 Oct 2021Allowed
Sou. Jyoti W/O Arunrao Bhongade And Other Vs Sumant S/O Pandhari Chafle And Other
Bombay High Court · (2021) 10 BOM CK 0144
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1, Order 41 Rule 22Hindu Succession Act, 1956 — Section 7, 8
High Courts28 Oct 2021Dismissed
Mumbai District Central Co-op. Bank Ltd Vs Commissioner And Registrar, Co-Op And Others
Bombay High Court · (2021) 10 BOM CK 0149
Constitution Of India, 1950 — Article 226Maharashtra Co-Operative Societies Act, 1960 — Section 81, 81(3)(c), 81(5B), 82, 83, 83(1), 83(2), 83(3), 83(4), 83(5), 87,87(1), 87(2), 87(4), 89A, 146, 147, 148
High Courts28 Oct 2021Allowed
Aryan Shah Rukh Khan And Others Vs Union Of India & Anr
Bombay High Court · (2021) 10 BOM CK 0148
High Courts28 Oct 2021Disposed Of
Old Goa Urban Co-Operative Credit Society Ltd Vs Ravindra K. Naik
Bombay High Court · (2021) 10 BOM CK 0142
Negotiable Instruments Act, 1881 — Section 138
High Courts28 Oct 2021
Santosh Gore, Presently Undergoing Sentence At Colvale Jail Vs State
Bombay High Court · (2021) 10 BOM CK 0141