High Courts17 Jan 1916
Shavaksha Dinsha Davar Vs Tyab Haji Ayub
Bombay High Court · AIR 1916 Bom 125(2) : 37 Ind. Cas. 140
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,550 of 3,638
High Courts17 Jan 1916
Shavakshaw D. Davar Vs Tyab Haji Ayub
Bombay High Court · (1916) ILR (Bom) 386
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89
High Courts06 Jan 1916
Narayan Ramkrishna Pandit and Others Vs Vigneshwar Ganap Hegde and Others
Bombay High Court · 34 Ind. Cas. 414
Transfer of Property Act, 1882 — Section 58
High Courts06 Jan 1916
Narayan Ramkrishna Pandit and Others Vs Vighneshwar Ganap Hegde and Others
Bombay High Court · (1916) ILR (Bom) 378
Transfer of Property Act, 1882 — Section 58(c)
High Courts15 Dec 1915
Dattatraya Ramachandra Savale and Others Vs Ajmuddin Fakruddin and Others
Bombay High Court · 33 Ind. Cas. 146
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts13 Dec 1915
Alimahomed Rahimtullah Vs Pandurang Laxman and Another
Bombay High Court · AIR 1916 Bom 287 : 33 Ind. Cas. 701
High Courts10 Dec 1915
Gangabai Peerappa Minor By Her Guardian ad litem Howanna Bin Nillappa Vs Bandu Bin Peerappa
Bombay High Court · AIR 1916 Bom 283 : (1916) ILR (Bom) 369
High Courts03 Dec 1915
Abdurahim Haji Ismail Mithu Vs Halimabai
Bombay High Court · (1916) 18 BOMLR 635
High Courts01 Dec 1915
Vishvanath Ganesh Joshi and Another Vs Bala Kaku Kapadi and Others
Bombay High Court · AIR 1916 Bom 279 : 34 Ind. Cas. 147
Conveyancing Act, 1881 — Section 7
High Courts30 Nov 1915
Sitabai Raghunath Vaidya Vs Laxmibai Vyankatesh Vaidya
Bombay High Court · AIR 1916 Bom 272 : 32 Ind. Cas. 985
Civil Procedure Code, 1908 (CPC) — Section 16(d)
High Courts30 Nov 1915
Sitabai Bhratar Raghunath Vyankatesh Vaidya Vs Laxmibai Bhratar Vyankatesh Vaidya and Another
Bombay High Court · (1916) ILR (Bom) 337
Civil Procedure Code, 1908 (CPC) — Section 16(d)
High Courts29 Nov 1915
Emperor Vs Sanjiva Shivapa Bader
Bombay High Court · AIR 1916 Bom 222 : 33 Ind. Cas. 320
Bombay Public Conveyances Act, 1920 — Section 2
High Courts18 Nov 1915
Emperor Vs Yesa Nana Didwagh
Bombay High Court · (1937) 39 BOMLR 85
Penal Code, 1860 (IPC) — Section 419, 467Registration Act, 1908 — Section 82(c), 83
High Courts16 Nov 1915
Mahomed Beg Amin Beg Vs Narayan Meghaji Patil and Others
Bombay High Court · 32 Ind. Cas. 933
Bombay Regulation Act, 1827 — Section 26
High Courts16 Nov 1915
Mahomed Beg Amin Beg and Another Vs Narayan Meghaji Patil and Others
Bombay High Court · AIR 1916 Bom 255 : (1916) ILR (Bom) 358
Transfer of Property Act, 1882 — Section 2(d)
High Courts10 Nov 1915
Hansa Godhaji Marwadi Vs Bhawa Jogaji Marwadi
Bombay High Court · AIR 1916 Bom 217 : (1916) ILR (Bom) 333 : 33 Ind. Cas. 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Oct 1915
Murlidhar Narayan Gujarati Vs Vishnudas Balmukandas
Bombay High Court · 33 Ind. Cas. 749
Civil Procedure Code, 1908 (CPC) — Section 97Transfer of Property Act, 1882 — Section 89
High Courts21 Oct 1915
C. Boggiano and Co. Vs The Arab Steamers Ltd.
Bombay High Court · 33 Ind. Cas. 536
Contract Act, 1872 — Section 65
High Courts21 Oct 1915
Boggiano and Co. Vs The Arab Steamers Co. Limited
Bombay High Court · AIR 1916 Bom 265 : (1916) ILR (Bom) 529
Contract Act, 1872 — Section 56, 65