High Courts17 Feb 1916
Hari Ganu Bhagade and Others Vs Gangadhar Vithal Gulavni and Others
Bombay High Court · AIR 1916 Bom 100 : 37 Ind. Cas. 299
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,549 of 3,638
High Courts16 Feb 1916
Gautam Jayachand Guar Vs Malhari Bapu Bhong
Bombay High Court · AIR 1916 Bom 206(1) : 34 Ind. Cas. 406
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts16 Feb 1916
Gautam Jayachand Gujar Vs Malhari Bin Bapu Bhong
Bombay High Court · (1916) ILR (Bom) 397
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 3(y)
High Courts15 Feb 1916
Chhita Bhula Vs Bai Jamni Bhula
Bombay High Court · (1916) ILR (Bom) 483
Land Improvement Loans Act, 1883 — Section 7Transfer of Property Act, 1882 — Section 76Trusts Act, 1882 — Section 90
High Courts15 Feb 1916
Chitta Bhula Vs Bai Jamni
Bombay High Court · AIR 1916 Bom 108 : 37 Ind. Cas. 295
Transfer of Property Act, 1882 — Section 76
High Courts14 Feb 1916
Bapuji Jagannath Vs Govindlal Kasandas Shah
Bombay High Court · AIR 1916 Bom 281 : (1916) ILR (Bom) 439 : 34 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Feb 1916
Daluchad Fulchand Gandhi Vs Gulabbhai Kanthadji
Bombay High Court · 34 Ind. Cas. 198
Bombay Land Revenue Code, 1879 — Section 150
High Courts08 Feb 1916
Pranjiwandas Kalidas and Others Vs Shamkorebai
Bombay High Court · AIR 1916 Bom 136 : 37 Ind. Cas. 263
High Courts02 Feb 1916
Mohanlal Nagji Vs Bai Kashi
Bombay High Court · AIR 1916 Bom 66 : (1916) ILR (Bom) 477 : 37 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Feb 1916
Ismail Allarakkhia Vs Dattatraya R. Gandhi
Bombay High Court · AIR 1916 Bom 209 : (1916) ILR (Bom) 638
Contract Act, 1872 — Section 20
High Courts01 Feb 1916
Dattatraya Sakharam Devli Vs Govind Sambhaji Kulkarni and Others
Bombay High Court · AIR 1916 Bom 210 : (1916) ILR (Bom) 429
High Courts01 Feb 1916
Dattatraya Sakharam Devli Vs Govind Sambhaji Kulkarni
Bombay High Court · 34 Ind. Cas. 423
High Courts31 Jan 1916
Wilfred R. Padgett Vs Jamshetji Hormusji Chothia
Bombay High Court · 33 Ind. Cas. 724
Councils Act, 1861 — Section 23
High Courts26 Jan 1916
The Bombay and Africa Steam Navigation Co., Ltd. Vs Haji Ajum Goolam Hoosein and Others
Bombay High Court · AIR 1916 Bom 164 : 34 Ind. Cas. 525
High Courts24 Jan 1916
Mahomed Haji Essack Elias Vs Abdul Rahiman Shaik Abdul Aziz and Others
Bombay High Court · AIR 1916 Bom 180 : 33 Ind. Cas. 694
English Bankruptcy Act, 1914 — Section 10
High Courts24 Jan 1916
The Secretary of State for India Vs Gulam Rusul Gayasudin Kuwari
Bombay High Court · AIR 1916 Bom 296 : 34 Ind. Cas. 535
Bombay Land Revenue Code, 1879 — Section 202
High Courts24 Jan 1916
The Bombay and Africa Steam Navigation Co. Ltd. Vs Haji Azum Gulam Hussein
Bombay High Court · (1917) ILR (Bom) 119
High Courts24 Jan 1916
The Secretary of State for India in Council Vs Gulam Rasul Gyasudin Kuwari
Bombay High Court · (1916) ILR (Bom) 392
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Jan 1916
The Madhavji Dharamsey Manufacturing Co. Ltd. Vs The Central India Spinning Weaving and Manufacturing Co. Ltd.
Bombay High Court · AIR 1916 Bom 182 : (1917) ILR (Bom) 49
High Courts18 Jan 1916
The Madhavji Dharamsey Manufacturing, Co., Ltd. Vs The Central India Spinning, Weaving and Manufacturing Co. Ltd.
Bombay High Court · 34 Ind. Cas. 529