High Courts25 Feb 1919
Ramnarayan Amarchand and Another Vs Emperor
Bombay High Court · AIR 1919 Bom 111 : 52 Ind. Cas. 481
Companies Act, 1956 — Section 282
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,525 of 3,638
High Courts12 Feb 1919
Bhikabhai Muljibhai Patel Vs Panchand alias Chhaganlal Odhavji Patel
Bombay High Court · (1919) ILR (Bom) 707
Transfer of Property Act, 1882 — Section 53
High Courts12 Feb 1919
Raoji Baburao Vs Bansilal Narayan Marwari
Bombay High Court · AIR 1919 Bom 130 : (1919) 21 BOMLR 835
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts01 Feb 1919Dismissed
Govind Laxman Gokhale Vs Harichand Mancharam
Bombay High Court · AIR 1919 Bom 40 : (1919) 21 BOMLR 302 : 50 Ind. Cas. 403
High Courts30 Jan 1919
Hanmant Apparao Deshpande and Others Vs Ramabai Hanmant Meghashyam
Bombay High Court · 51 Ind. Cas. 954
Contract Act, 1872 — Section 54
High Courts30 Jan 1919Allowed
Hanmant Apparao Deshpande Vs Ramabai Hanmant Meghashyam
Bombay High Court · AIR 1919 Bom 38 : (1919) 21 BOMLR 716
Contract Act, 1872 — Section 54
High Courts29 Jan 1919
Ambalal Bapubhai Gujarati Vs Narayan Tatyaba Bhosale
Bombay High Court · (1919) 21 BOMLR 698 : 51 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 100, 67
High Courts28 Jan 1919
Ali Mahomed Eid Vs Fatima Mahomed Ebrahim
Bombay High Court · AIR 1919 Bom 37 : (1919) 21 BOMLR 713 : 51 Ind. Cas. 968
Limitation Act, 1963 — Article 61
High Courts27 Jan 1919
Vasudev Vishnu Hasabnis Vs Gopal Parashram Kulkarni
Bombay High Court · (1919) 21 BOMLR 687 : 51 Ind. Cas. 924
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts24 Jan 1919
Behramsha Ratanji and Another Vs Emperor
Bombay High Court · AIR 1919 Bom 143 : 52 Ind. Cas. 489
High Courts20 Jan 1919
The Tata Industrial Bank, Limited Vs Rustomjee Byramjee Jeejeebhoy
Bombay High Court · (1920) 22 BOMLR 849 : 57 Ind. Cas. 957
Specific Relief Act, 1877 — Section 14
High Courts17 Jan 1919Dismissed
Abdul Majidkhan Vs Husseinbu
Bombay High Court · (1920) 22 BOMLR 229 : 55 Ind. Cas. 952
High Courts15 Jan 1919Dismissed
Bai Kuvarbai Vs Jamshedji Rustamji Daruvalla
Bombay High Court · (1919) 21 BOMLR 709
Easements Act, 1882 — Section 15
High Courts15 Jan 1919
Bai Kurvarbai and Others Vs Jamsedji Rustamji Daruvala and Others
Bombay High Court · AIR 1918 Bom 94 : 49 Ind. Cas. 963
Easements Act, 1882 — Section 15
High Courts10 Jan 1919
Hira Gobar Vs Emperor
Bombay High Court · AIR 1919 Bom 162 : 52 Ind. Cas. 601
Evidence Act, 1872 — Section 25, 26, 8
High Courts10 Jan 1919
Emperor Vs Hira Gobar
Bombay High Court · (1919) 21 BOMLR 724
Evidence Act, 1872 — Section 25, 26
High Courts09 Jan 1919
Morarji Gokuldas and Co. Vs The Asian Commercial Assurance Co. Ltd.
Bombay High Court · AIR 1919 Bom 145 : (1919) 21 BOMLR 397 : 51 Ind. Cas. 293
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 2(c)
High Courts19 Dec 1918Allowed
Emperor Vs Devappa Ramappa Naik
Bombay High Court · (1919) 21 BOMLR 277
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Workmans Breach of Contract Act, 1859 — Section 2
High Courts19 Dec 1918
Devappa Ramappa Naik Vs Emperor
Bombay High Court · AIR 1919 Bom 158 : 50 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 488