High Courts10 Jun 1919Dismissed
Cholappa Gattinna Sanna Vs Ramchandra Anna Pai
Bombay High Court · (1919) 21 BOMLR 861
Civil Procedure Code, 1908 (CPC) — Section 145Limitation Act, 1908 — Article 182
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,524 of 3,638
High Courts03 Jun 1919
The Midnapur Zemindary Company Ltd. Vs Uma Charan Mandal
Bombay High Court · (1920) 22 BOMLR 7
High Courts30 May 1919
Sunitabala Debi Vs Dharasundari Debi Chowdhurani
Bombay High Court · (1920) 22 BOMLR 1
Transfer of Property Act, 1882 — Section 67
High Courts07 May 1919
Emperor Vs Dhondya Dudhya
Bombay High Court · (1919) ILR (Bom) 888
Civil Procedure Code, 1882 — Section 260
High Courts07 May 1919
Emperor Vs Dhondya Dudya
Bombay High Court · AIR 1919 Bom 173 : (1919) 21 BOMLR 768
Criminal Procedure Code, 1898 (CrPC) — Section 260, 438Railways Act, 1890 — Section 130
High Courts11 Apr 1919
In Re Chandulal Ranchhod
Bombay High Court · AIR 1919 Bom 140 : (1919) 21 BOMLR 766
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts11 Apr 1919
Asharam Ganpatram Gor Vs The Dakore Temple Committee
Bombay High Court · (1920) 22 BOMLR 232 : 55 Ind. Cas. 956
High Courts08 Apr 1919
Ramchandra Swaminaik Jorapur Vs Manubai Kom Ramdas Gujjar
Bombay High Court · (1919) ILR (Bom) 774
High Courts08 Apr 1919
B.B. and C.I. Railway Vs Ranchhodlal Chhotalal and Co.
Bombay High Court · AIR 1919 Bom 126 : (1919) 21 BOMLR 779
Evidence Act, 1872 — Section 103
High Courts08 Apr 1919
Ramchandra Swaminaik Jorapur Vs Manubai Ramdas Gujar
Bombay High Court · AIR 1919 Bom 92 : (1919) 21 BOMLR 776
High Courts07 Apr 1919
Murarji Raghunath Gujarati Vs Emperor
Bombay High Court · AIR 1919 Bom 160 : 52 Ind. Cas. 604
Penal Code, 1860 (IPC) — Section 420
High Courts07 Apr 1919
In Re: Dinbai Jijibhoy Khambata
Bombay High Court · AIR 1919 Bom 93 : (1919) 21 BOMLR 755
Bombay District Municipal Act, 1901 — Section 161(2)
High Courts03 Apr 1919
Byramji Pudumji Vs Emperor
Bombay High Court · AIR 1919 Bom 172 : 52 Ind. Cas. 665
High Courts02 Apr 1919
Byramji Pudumji Vs Emperor
Bombay High Court · AIR 1919 Bom 28(1) : 52 Ind. Cas. 288
High Courts26 Mar 1919
Ramkrishna Haribhaoo Vadke Vs Emperor
Bombay High Court · AIR 1919 Bom 96 : 52 Ind. Cas. 669
High Courts03 Mar 1919Allowed
Emperor Vs Sabitkhan Bahadurkhan
Bombay High Court · AIR 1919 Bom 104 : (1919) 21 BOMLR 448 : 51 Ind. Cas. 657
Evidence Act, 1872 — Section 30
High Courts27 Feb 1919Dismissed
Damusa Vs Abdul Samad
Bombay High Court · (1919) 21 BOMLR 920
Civil Procedure Code, 1908 (CPC) — Section 100